Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
CIT vs AIRTIME MARKETING & SALES INDIA LTD
ITA - 924 / 2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX II vs MAHAVIR IRRIGATION P.LTD.
ITA - 1266 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs BRAHMAPUTRA CONSORTIUM LTD
ITA - 1582 / 2010ITAT Delhi
SPICE ENFOTAINMENT LTD
ITA - 475 / 2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs MAHAVIR IRRIGATION PVT. LTD
ITA/1266/2009ITAT Delhi
CIT vs VANDANA VERMA
ITA - 922 / 2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX-1 MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA
ITXA/5001/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA
ITXA/3693/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA
ITXA/3692/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs LIFE INSURANC CORPORATION OFINDIA
ITXA/3691/2010ITAT Bombay
THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA
ITXA/3623/2010ITAT Bombay
SARASWATI SUGAR MILLS vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-005295-005295 - 2003ITAT SC
COMMISSIONER OF INCOME TAX, KARNAL vs SHAHABAD CO-OP SUGAR MILLS LTD
ITA/246/2011ITAT Punjab & Haryana
M/S DHANUSH GENERAL STORES, NAWAGARH vs THE COMMISSIONER OF INCOME TAX, RAIPUR
ITA/88/2003ITAT Chhattisgarh
M/S MAHESH ISPAT YDYOG vs THE COMMISSIONER INCOME TAX
ITA/36/2004ITAT Chhattisgarh
THE COMMISSIONER OF INCOME TAX, AURANGABAD vs VIJAYA V KAVEKAR
TA/78/2007ITAT Bombay
CIT vs ROLLA TAINERF SPACE
ITA-448/2011ITAT Delhi
CIT vs RAJASTHAN BREWERIES LTD
ITA - 890 / 2011ITAT Delhi
Smt. Narra Rajani, vs Income Tax Officer,
ITTA/530/2010ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
THE COMMISSIONR OF INCOME TAX vs M/S. ELECTRONIC CONTROLS & DISCHARGE
ITA/232/2010ITAT Kerala
Commissioner of Income Tax, Tirupathi vs Agrilcultural Market Committee
ITTA/303/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
P.V.S.Raju vs The Addl. C.I.T.
ITTA/54/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
P. Rajyalakshmi vs The Addl. C.I.T. Range 6
ITTA/137/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMISSIONER OF INCOME TAX vs GAUTAM R. CHADHA
ITA - 310 / 2009ITAT Delhi
CIT, PANCHKULA vs ASHOK KUMAR
ITA/531/2009ITAT Punjab & Haryana
JILE SINGH DALAL vs COMMISSIONER OF INCOME TAX FARIDABAD
ITA/237/2011ITAT Punjab & Haryana
CIT vs SAHDEV JEWELLERS
ITA/880/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs SAHDEV JEWELLERS
ITA/879/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs PC JEWELLERS EXPORTS
ITA/878/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
PARRISONS ROLLER FLOUR MILLS (P) LTD vs THE ASST.COMMISSIONER OF INCOME TAX
ITA/330/2010ITAT Kerala