Recent Judgments

M/S. HMT LTD. vs COMMR.CENTRAL EXCISE &CUSTOMS,AURANGABAD

DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE

THE COMMISSIONER OF INCOMETAX vs M.M. JOSEPH

C I T, PATIALA vs BAL KRISHAN JAGDISH CHAND, AHMEDGARH

PAPER PRODUCTS LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

COMMISSIONER OF INCOME TAX vs MARUTI TEXTILES PVT. LTD.

HONOURABLE MR. JUSTICE J.M.PANCHAL,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

COMMISSIONER OF INCOME TAX vs IFCI VENTURE CAPITAL FUNDS LTD

AVINASH GUPTA vs C I T AAYKAR BHAWAN

C.I.T. vs P. NAVINKUMAR AND CO.

COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LTD.

C.I.T. ASR. vs M/S UNIMAX LABORATORIES ASR.

M/S SUBHASH CHAND VERMA vs C I T, CHANDIGARH

COMMISSIONER OF INCOME TAX vs M/S HFCL INFOTEL LTD.

COMMISSIONER OF INCOME TAX FARIDABAD vs PUSHPA GUPTA

COMMISSIONER OF INCOME TAX, KERALA vs M/S. TARA AGENCIES

2 Judges

M/S. DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO.

2 Judges

DIT (INTERNATIONAL TAXATION), MUMBAI vs M/S. MORGAN STANLEY & CO

DR. ARIJIT PASAYAT S.H. KAPADIA

COMMISSIONER OF CUSTOMS, CALCUTTA vs M/S. SOUTH INDIA TELEVISION(P) LTD

COMMNR. OF INCOME TAX, KERALA vs M/S. TARA AGENCIES

COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION

C.I.T.PATIALA vs M/S BHAWANI PLYWOOD PVT. LTD. CHD.

REGIONAL COMPUTER CENTRE vs COMMISSIONER OF INCOME TAX PATIALA

DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

C.I.T. JDR. vs M/S KHAZAN SINGH & ORS.

THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.

COMMISSIONER OF INCOME TAX-I vs M/S PUNJAB STATE COOP. BANK LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

CIT HARYANA vs N.S.CHADHA

COMMISSIONER OF INCOME TAX vs M/S SOOD HARVESTER

C.I.T. PATIALA vs CH.D INDSUTRIAL AND GEN. DEV. CORP. LTD.

CIT JALANDHAR vs M/S NAV DURGA EXPORTS PHAGWARA