Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
SUDHIR BHASIN & VIJAY KUMAR BH vs CIT PATIALA
ITR/69/1998ITAT Punjab & Haryana
C.I.T .JDR. vs SH. YASH PAUL SINGH
ITR/24/1996ITAT Punjab & Haryana
COMMISSIONER OF OF INCOME TAX, KOLKATA - I vs M/S. BIRLA CORPORATION LTD.
ITA/233/2007ITAT Calcutta
HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ
COMMNR. OF CENTRAL EXCISE, BANGALORE vs M/S BRINDAVAN BEVERAGES (P) LTD.
C.A. No.-003417-003425 - 2002ITAT SC
M/S.P.V.S.HOSPITAL (P) LTD., CALICUT vs THE ASST. COMMR. OF INCOME TAX, CALICUT
ITA/181/2000ITAT Kerala
VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX
ITA - 548 / 2007ITAT Delhi
C I T vs M/S UDAIPUR CHEMICIALS and FERTILIXERS
ITR/85/1998ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA
ITA/1189/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PEPSI FOODS LTD
C.A. No.-005118-005118 - 2002ITAT SC
C I T vs M/S ANOP UDAI WORKS
ITR/64/1998ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/97/2007ITAT Rajasthan
C.I.T.AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/95/2007ITAT Rajasthan
C.I.T. AJMER vs SMT.MEENA DEVI MANSINGHKA
ITA/96/2007ITAT Rajasthan
COMMNR. OF CUSTOM vs M/S BROOKS INTERNATIONAL
C.A. No.-004559-004561 - 2002ITAT SC
DR. ARIJIT PASAYAT LOKESHWAR SINGH PANTA
COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.
ITA/76/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMNR. OF CUSTOMS, KOLKATA vs M/S. PEERLESS CONSULTANCY SERVICES P.LTD
C.A. No.-005415-005417 - 2002ITAT SC
THE COMMISSIONER OF INCOME TAX vs VINITA JAIN
ITA/1385/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX V vs POLYPLEX CORPORATION LTD.
ITA - 483 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs USHA IRON & FERRO METAL CORPN
ITA - 462 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA/463/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
THE COMMISSIONER OF INCOME TAX vs ATUL JAIN
ITA/1384/2006ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
ASSISTANT COMMISSIONER OF INCOME TAX vs RAJESH JHAVERI STOCK BROKERS PVT.LTD
C.A. No.-002830-002830 - 2007ITAT SC
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA - 463 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs KIRAN SECURITIES P.LTD.
ITA - 484 / 2007ITAT Delhi
M/S. CONTINENTAL PROFILES LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004904-004905 - 2002ITAT SC
COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S. HINDUSTAN ZINC LTD.
CIVIL APPEAL No. 1179/2007ITAT SC
2 Judges
COMMISSIONER OF AGRICULTURAL INCOME TAX vs M.N.MONI
CIVIL APPEAL No. 2716/2007ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MEERUT AND ANR. vs M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD
CIVIL APPEAL No. 2734/2007ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs ORIENTAL FIRE & GENERAL INSURANCE CO.LTD.
CIVIL APPEAL No. 2741/2007ITAT SC
2 Judges
DILIP N. SHROFF vs JOINT COMMNR. OF INCOME TAX, MUMBAI &ANR
C.A. No.-002746-002746 - 2007ITAT SC
