Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
DAVINDER GOEL vs ASSTT. COMMISSIONER OF INCOME TAX
ITA/644/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S BALAJI WIRE PVT.LTD
ITA/1117/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DCE vs NORTHERN AROMATICS LTD.
ITA/208/2007ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
M/S SHREE DIGVIJAYA WOLLEN MIL vs THE COMMISSIONER OF INCOME TAX
ITC/3/1999ITAT Punjab & Haryana
M/S KULWANT RAI GIAN CHAND vs C.I.T. PATIALA
ITR/138/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs G.G.MEDICAL HEALTH CARE LTD.
ITA/465/2006ITAT Delhi
M/S. JAYANTI FOOD PROCESSING (P) LTD. vs COMMNR. OF CENTRAL EXCISE, RAJASTHAN
C.A. No.-002819-002819 - 2002ITAT SC
ALL INDIA FEDERATION OF TAX PRACTITIONERS & ORS. vs UNION OF INDIA AND ORS.
CIVIL APPEAL No. 7128/2001ITAT SC
2 Judges
ALL INDIA FED. OF TAX PRACTIONERS vs UNION OF INDIA
C.A. No.-007128-007128 - 2001ITAT SC
S. H. KAPADIA B. SUDERSHAN REDDY
M/S MONTE INTERNATIONAL vs C I T
ITA/98/2007ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF INCOME TAX PATIALA vs M/S RIETA BISCUITS CO.LTD PATIALA
ITR/398/1995ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF IT vs M/S NAHAR SPINNING MILLS LTD
ITA/490/2005ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S RIETA BIDCUITS CO.(P) LTD.PATIALA
ITR/70/1990ITAT Punjab & Haryana
C.I.T. PATIALA (FINISHED ON 4.4.2007) vs M/S RLETA BISCUITS CO.PVT.LTD. PATIALA
ITR/35/1991ITAT Punjab & Haryana
TAX RECOVERY OFFICER CENTRAL RANGE-1 vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS
C.A. No.-006316-006323 - 2005ITAT SC
G.P. MATHUR P.K. BALASUBRAMANYAN
M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-003765-003765 - 2007ITAT SC
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 754 / 2007ITAT Delhi
C I T JODHPUR vs THE BRANCH MANAGER L I C BARMER
ITA/81/2005ITAT Rajasthan
DEO NARAYAN THANVI,P.B. MAJMUDAR
COMMISSIONER OF INCOME TAX vs SANKALP WELFARE SOCIETY
ITA/89/2007ITAT Punjab & Haryana
C.I.T. vs K.D.PARBHAKAR
ITR/23/2002ITAT Punjab & Haryana
COMMR. OF INCOME TAX,CENTRAL LDH. vs HARMANPREET SINGH
ITA/554/2006ITAT Punjab & Haryana
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 767 / 2007ITAT Delhi
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 766 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX, TVM. vs SMT.B.SHYLAJA, QUILON
ITA/47/2000ITAT Kerala
SHIVALIK WOOLLEN MILLS P LTD vs ASSTT COMMISSIONER OF INCOME TAX
ITA/31/2004ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX, KARNAL vs ANJU BHAYANA ETC.
ITA/258/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN
ITA - 747 / 2007ITAT Delhi
THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.
ITA - 727 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.
ITA - 723 / 2007ITAT Delhi
C I T JODHPUR vs THE BRANCH MANAGER L I C BALOTRA
ITA/5/2004ITAT Rajasthan
