Recent Judgments

BIRLA VIDYUA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs I.T.A

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX vs M/S. BHARAT HOTELS LIMITED

C I T, PATIALA vs R.K.GUPTA, CHANDIGARH

COMMISSIONER OF INCOME TAX vs NOBLE & HEWITT (I) PVT LTD

COMMNR.OF CENTRAL EXCISE, MUMBAI-IV vs M/S.DAMNET CHEMICALS PVT.LTD., ETC

A.M. MOOSA vs COMMNR OF INCOME TAX, TRIVANDRUM

GURBACHAN SINGH JAGGI vs C.I.T.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

C.I.T.ROHTAK vs K.L.POSWAL

SUBHASH CHANDER GUPTA vs INCOME TAX OFFICER

COMMR. OF INCOME TAX LDH. vs HAZARA SINGH

C I T JODHPUR vs M/S GOTAN LIME STONE

DEO NARAYAN THANVI,P.B. MAJMUDAR

COMMISSIONER OF INCOME TAX vs M/S A R ENTERPRISES P LTD

THE COMMISSIONER OF INCOME TAX vs M/S AVTAR SINGH

K.C. MALHOTRA vs CIT, BASSI BUILDING, SECTOR 17, CHD.

ANIL BAGLA vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs SMT. H.B.SUDHA

V.GOPALAGOWDA,ARALI NAGARAJ

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. SRI GANGANAGAR BOTTLING CO

MANBHARI DEVI GOYAL vs COMMISSIONER OF IT & ANR

COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LIMI

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE S.L.BHAYANA

COMMNR. OF CENTRAL EXCISE, NAGPUR vs M/S. BALLARPUR INDUSTRIES LTD

COMNR. OF CUSTOMS CHENNAI vs M/S. HEWLETT PACKARD INDIA SALES (P) LTD

M/S CONTINENTAL FOUNDATION JT.VENTURE vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH