Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

COMMISSIONER OF INCOME TAX DEL vs M/S PAKISTAN INTERNATIONAL AIR

ITA/124/2006ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX TDS vs AIR FRANCE

ITA/1139/2005ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIROWAYS INTERNATIONA

ITA - 51 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs AIR FRANCE

ITA - 964 / 2008ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs AIR FRANCE

ITA - 952 / 2008ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs M/S KUWAIT AIRWAYS CORPORATION

ITA - 116 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S KLM ROYAL DUTCH AIRLINES

ITA - 432 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX vs M/S KLM ROYAL DUTCH AIRLINES

ITA - 121 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S SINGAPORE AIRLINES LTD.

ITA - 123 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX DEL vs SINGAPORE AIRLINES LTD.

ITA - 306 / 2005ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX TDS vs M/S FRANCE AIR PVT.LTD.

ITA - 884 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S UNITED AIRLINES

ITA - 117 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX TDS vs AIR FRANCE

ITA - 1139 / 2005ITAT Delhi
13/4/2009

C.I.T (TDS) vs BRITISH AIRWAYS PLC

ITA - 969 / 2008ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX TDS vs BRITISH AIRWAY PLC

ITA - 256 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL

ITA - 120 / 2006ITAT Delhi
13/4/2009

COMMISSIONER OF CENTRAL EXCISE, NAGPUR vs BAIDYNATH AYURWED BHAWAN LTD

C.A. No.-004048-004048 - 2001ITAT SC
13/4/2009

C.I.T. vs M/S GUPTA ENTERPRISES BALODA BAZAR

ITA/111/2000ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

12/4/2009

COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON and STEEL WORKS

ITA/8/2002ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RAJESHWAR LAL JHANWAR

10/4/2009

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S PANCHA RAGHU RAM TAUNK,RAJNANDGAON

ITA/92/2000ITAT Chhattisgarh
9/4/2009

M/S FIFTH AVENUE vs COMMR.OF INCOME TAX

C.A. No.-002437-002437 - 2009ITAT SC
9/4/2009

C.I.T. vs CHANDRA SINGH BHADIRIA

ITA/17/2000ITAT Chhattisgarh
8/4/2009

C.I.T. vs KAILASH KU. AGRAWAL

ITA/159/1999ITAT Chhattisgarh
8/4/2009

COMMISSIONER OF INCOME TAX, DELHI vs M/S WOODWARD GOVERNOR INDIA P. LTD

C.A. No.-002206-002206 - 2009ITAT SC
8/4/2009

DR.B.N.HOSPITAL & N.HOSPITAL RES.CENTRE vs COMMISSIONER OF CUSTOMS, MUMBAI

C.A. No.-002245-002245 - 2009ITAT SC
8/4/2009

THE COMMISSIONER OF INCOME -TAX,PUNE-IV vs THE SOLAPUR DIST. CO-OP. MILK PRODUCERS ND PROCESS UNION LIMITED

ITXA/997/2008ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

4/4/2009

the commissionr of dincopme-tax(centrak) vs the kolhapur zilla sahakari dudh utpadak sangh ltd

ITXA/6816/2010ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

4/4/2009

INGERSOLL RAND (INDIA) LTD., BOMBAY. vs C.I.T.-VII, BOMBAY.

ITR/58/1991ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

4/4/2009

DR. R.P. PATEL vs COMMISSIONER OF INCOME TAX, KOTTAYAM

ITA/109/2007ITAT Kerala
3/4/2009

THE COMMISSIONER OF INCOME-TAX, TVPM. vs CHANDRASEKHAR BALAGOPAL

ITA/61/2008ITAT Kerala
2/4/2009