Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
C.I.T. JDR. vs PROP. M/S RAJDHANI TOURING
ITR/99/1992ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. vs M/S. SARAVANA SPININNG MILLS PVT. LTD.
CIVIL APPEAL No. 7604/2005ITAT SC
2 Judges
THE COMMNR.OF INCOME TAX, MADURAI vs M/S.SARAVANA SPINNING MILLS PVT. LTD
C.A. No.-007604-007605 - 2005ITAT SC
COMMNR. OF INCOME TAX, BANGALORE vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD
C.A. No.-006820-006820 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 726 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL
ITA - 720 / 2007ITAT Delhi
SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX
ITA - 724 / 2007ITAT Delhi
C.I.T. PATIALA vs M/S MORINDA COOP.SUGAR MILLS
ITR/348/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S HARYANA MINERALS LTD.
ITC/57/1999ITAT Punjab & Haryana
COMMR.OF CENTRAL EXCISE-I,MUMBAI vs M/S BOMBAY DYEING & MFG.CO.LTD
C.A. No.-001767-001767 - 2007ITAT SC
THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.PARRY AGRO INDUSTRIES LTD., COCHIN
ITA/84/2000ITAT Kerala
M/S.SEASON RUBBER PVT. LIMITED vs COMMISSIONER OF INCOME TAX, TRIVANDRUM
ITA/184/2000ITAT Kerala
THE C.I.T vs M/S SWARAJ MAZDA LTD.CHD.
ITR/316/1995ITAT Punjab & Haryana
THE C.I.T vs M/S SWARAJ ENGINES LTD.
ITR/327/1995ITAT Punjab & Haryana
SHRI SHREE PAL JAIN vs C I T BIKANER and ANR
ITA/117/2007ITAT Rajasthan
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S LALLY MOTORS
ITA/608/2006ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs RAJIV BHATARA
ITA/587/2006ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMR. OF INCOME TAX, KARNAL vs M/S PICCADILY AGRO INDUS. LTD.
ITA/362/2006ITAT Punjab & Haryana
M/S.SAFA WOOD INDUSTRIES, MATTANNUR vs THE COMMR. OF INCOME-TAX, COCHIN
ITA/134/2000ITAT Kerala
M/S TRUTUF SAFETY GLASS INDUSTRIES vs CIMMISSIONER OF SALES TAX U.P
C.A. No.-003467-003467 - 2007ITAT SC
DR. ARIJIT PASAYAT D.K. JAIN
COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.
ITA - 703 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs ROHTAS,FARIDABAD
ITA/389/2005ITAT Punjab & Haryana
M/S GULJAG INDUSTRIES vs COMMERCIAL TAXES OFFICER
C.A. No.-005197-005197 - 2005ITAT SC
S. H. KAPADIA B. SUDERSHAN REDDY
THE COMMISSIONER OF INCOME TAX vs M/S.HEMLA EMBROIDERY MILLS PVT
ITR/159/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S H P COTTON TEXTILES MILLS LTD.
ITA/264/2007ITAT Punjab & Haryana
M/S ARISUDANA SPINNING MILLS vs C I T
ITA/278/2007ITAT Punjab & Haryana
DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI
ITA/1075/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
Director of Income Tax (Exemption) vs Angreji Hatao Nidhi
ITA-1075/2006ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD
ITA - 718 / 2007ITAT Delhi
COMMNR. OF INCOME TAX, KARNATAKA vs M/S. CANARA BANK
C.A. No.-006724-006729 - 2003ITAT SC