Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
C I T AJMER vs M/S UNIQUE PRECURED RETRADERS AJMER
ITA/79/2006ITAT Rajasthan
H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.
TAXAP/224/2002ITAT Gujarat
THE COMMISSIONER OF INCOME TAX II vs MOONBEAM FINVEST LEASE LTD.
ITA - 1145 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPN. LTD.
ITA - 1047 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/420/2008ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/418/2008ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/417/2008ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/416/2008ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/415/2008ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/419/2008ITAT Gujarat
COMMISSIONER OF INCOME TAX DEL vs B.D.GUTPA & SONS HUF
ITA - 357 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF
ITA - 358 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI vs B.D.GUPTA & SONS HUF
ITA - 354 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF
ITA - 404 / 2007ITAT Delhi
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA/1038/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA - 1038 / 2008ITAT Delhi
C.I.T vs URMILA LOHIA
ITA - 1036 / 2008ITAT Delhi
C.I.T vs AGRICULTURAL PRODUCE MARKETING COMMITTEE
ITA - 1035 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S HIGHWAY CYCLES IND. LTD.
ITA/402/2008ITAT Punjab & Haryana
SAT NARAIN vs C I T
ITA/484/2007ITAT Punjab & Haryana
M/S PATRAM LEASE HOLDERS vs C I T
ITA/96/2007ITAT Punjab & Haryana
AVTAR SINGH vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/145/2007ITAT Punjab & Haryana
PATEL CHEMICALS WORKS vs ASSESSING OFFICER
TAXAP/772/1999ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. ISHAAN RESEARCH LAB. (P) LTD
C.A. No.-007357-007372 - 2001ITAT SC
C.I.T vs DIAMOND PRODUCTS LTD
ITA - 1004 / 2008ITAT Delhi
RAVINDER PAL MEHRA vs C I T
ITA/407/2007ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX XVI vs SHRI S.DHANBAL
ITA - 1228 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDIAN VISIT.COM P.LTD.
ITA - 1011 / 2008ITAT Delhi
C.I.T vs GILLETTE DIVERSIFIED OPERATIONS PVT LTD
ITA - 1022 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. MODERN ENGINEERS CONSTRUCTION COOPERTIVE SOCIETY LTD.
CIVIL APPEAL No. 5497/2008ITAT SC
2 Judges