Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

CENTRAL GOVT.EMP. CONSUMER COO vs COMMISSIONER OF INCOME TAX

ITA/407/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

19/9/2008

C.I.T vs GIVO LTD

ITA - 1081 / 2008ITAT Delhi
18/9/2008

THE COMMISSIONER OF INCOME TAX II vs JCB INDIA LTD.

ITA - 1061 / 2008ITAT Delhi
17/9/2008

C.I.T vs HYBRID RICE INTERNATIONAL PVT LTD

ITA - 1060 / 2008ITAT Delhi
17/9/2008

THE COMMISSIONER OF INCOME TAX DELHI IX vs JAGPREET SINGH

ITA - 1059 / 2008ITAT Delhi
17/9/2008

COMMR.OF CENTRAL EXCISE vs M/S SHANMUGANANDA SOAPNUT WORKS

C.A. No.-006011-006013 - 2007ITAT SC
17/9/2008

THE COMMISSIONER OF INCOME TAX vs M/SX PARAS RICE MILLS

ITA/93/2004ITAT Punjab & Haryana
16/9/2008

C.I.T., ROHTAK vs ]/S.PORRITS & SPENCER (ASIA) LTD.

ITR/3/1997ITAT Punjab & Haryana
16/9/2008

CIT HARYANA ROHTAK vs PORRITTS & SPENCER(ASIA)LTD,FA

ITR/51/1998ITAT Punjab & Haryana
16/9/2008

C.I.T. ROHTAK vs M/S PORRITTS AND SPENCER LTD.

ITR/170/1995ITAT Punjab & Haryana
16/9/2008

C.I.T. ROHTAK vs M/S PORRITS & SPONCER (ASIA) LTD.

ITR/124/1989ITAT Punjab & Haryana
16/9/2008

M/S PARAS RICE MILLS vs COMMISSIONER OF INCOME TAX ETC.

ITA/524/2006ITAT Punjab & Haryana
16/9/2008

C I T vs M/S SHEENA INDUS.

ITA/331/2008ITAT Punjab & Haryana
16/9/2008

COMMISSIONER OF INCOME TAX, MADRAS vs PONNI SUGARS & CHEMICALS LTD.

CIVIL APPEAL No. 5694/2008ITAT SC

2 Judges

16/9/2008

COMMR.OF SALES TAX vs M/S TATA IRON & STEEL CO.LTD

C.A. No.-005693-005693 - 2008ITAT SC

S.H. KAPADIA B. SUDERSHAN REDDY

16/9/2008

COMMISSIONER OF INCOME TAX DELHI IV vs EASTMAN INDUSTRIES LTD.

ITA - 895 / 2007ITAT Delhi
16/9/2008

COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S. SIDDHARTHA POLYMERS LTD

C.A. No.-001264-001265 - 2008ITAT SC
16/9/2008

COMMNR. OF INCOME TAX, MADRAS vs M/S. PONNI SUGARS & CHEMICALS LTD

C.A. No.-005694-005694 - 2008ITAT SC
16/9/2008

INCOME TAX vs LIMITED

ITA/895/2007ITAT Delhi
16/9/2008

ASSISTANT COMMISSIONER, INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD.

CIVIL APPEAL No. 1171/2004ITAT SC

2 Judges

15/9/2008

COMMISSIONER OF INCOME TAX DEL vs M/S HI LINE PENS P.LTD.

ITA/1202/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

15/9/2008

ASSISTANT COMMNR., INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD

C.A. No.-001171-001171 - 2004ITAT SC
15/9/2008

C I T AJMER vs M/S UNIQUE PRECURED RETRADERS AJMER

ITA/52/2006ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/229/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/228/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/227/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/226/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/225/2002ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1318/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1317/2005ITAT Gujarat

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

12/9/2008