C.I.T vs. GIVO LTD

IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.09.2008 . Present: Mr R. D. Jolly with Mr B. K. Singh for the Appellant. . + ITA 1081/2008 . The issue sought to be raised in this appeal against the order of the Tribunal dated 08.02.2008 in respect of the assessment year 2001-2002 is covered by the decision of this Court in the case of CIT v. Woodward Governor India Private Limited: 294 ITR 451. The appeal is accordingly dismissed. . . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J September 18, 2008 SR . . 4