THE COMMISSIONER OF INCOME TAX II vs. JCB INDIA LTD.
ITA - 1061 / 2008HC Delhi17 September 20081 pages
For Petitioner: MR.SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 17.09.2008 . Present: Mr Sanjeev Sabharwal, Advocate for the Appellant. . + ITA No. 1061/2008 . This appeal is directed against the Income Tax Appellate Tribunal?s order dated 22.02.2008 pertaining to the assessment year 2003-04. The issue sought to be raised in this appeal is entirely covered against the Revenue / Appellant in view of the decision of this Court in the case of CIT v. Woodword Governor India Pvt. Ltd : 294 ITR 451. Consequently, this appeal is dismissed. . . . BADAR DURREZ AHMED, J . . . . RAJIV SHAKDHER, J September 17, 2008 mk . 05.
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