Recent Judgments

COMMISSIONER OF INCOME TAX vs UNITED HOTELS LTD.

COMMISSIONER OF INCOME TAX vs SALORA INTERNATIONAL LIMITED

B.M.MALANI vs COMMR.OF INCOME TAX

VIJAY SHIP BREAKING CORPN. vs COMMNR. OF INCOME TAX, AHMEDABAD

THE COMMISSIONER OF INCOME TAX vs SMT.PREETHA S.NAIR,KOLLAM

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MEWAR BARTAN NIRMAN UDYOG

THE COMMISSIONER OF INCOME TAX V vs RAJOURI BUILDERS & PROMOTERS P.LTD.

C.I.T vs DABUR PHARMA LTD

COMMISSIONER OF INCOME TAX vs EDS ELECTRONICS DATA SYSTEMS (INDIA) P.LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX vs JMD INTERNATIONAL

THE COMMISSIONER OF INCOME TAX vs SRI.B.MOHANACHANDRAN NAIR

COMMISSIONER OF INCOME TAX,TRIVANDRUM vs SRI.B.MOHANACHANDRAN NAIR,MANGAD,KOLLAM

COMMISSIONER INCOME TAX vs CHANDI RAM

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI

THE COMMISSIONER OF IT vs M/S IQBAL SINGH & CO

COMMNR. OF CENTRAL EXCISE, KANPUR vs M/S. NEW DECENT FOOTWEAR INDUSTRIES

COMMISSIONER OF INCOME TAX DELHI II vs L.T.OVERSEAS P.LTD.

COMMISSIONER OF INCOME TAX-I vs HAKAM SINGH

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI

M/S CHAMAN LAL AMAR NATH AND CO. vs C I T AND ORS.

COMMISSIONER OF INCOME TAX-IV, DELHI vs M/S HCL COM NET SYSTEMS & SERVICES LTD.

2 Judges

COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX DELHI III vs NAND KISHORE AGGARWAL

COMMR.OF INCOME TAX-IV,DELHI vs M/S HCL COMNET SYSTEMS & SERVICES LD

SHREYANS INDUSTRIES LTD.,PUNJAB vs COMMR.OF INCOME TAX-I,LUDHIANA

COMMNR. OF CUSTOMS, NEW DELHI vs M/S. SONY INDIA LTD

COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.

M/S JAY KAY INTERNATIONAL vs C I T

COMMISSIONER OF INCOME TAX vs FAG PRECISION BEARING LTD.

THE COMMISSIONER OF INCOME TX vs MOSER BAER INDIA LTD.

M/S SOCIETEX

M/S SOCIETEX