Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
C.I.T vs V.L.S.FINANCE LTD
ITA/1148/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs DAWN VIEW FARMS PVT LTD
ITA/1187/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
ADITYA CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX
ITA - 421 / 2008ITAT Delhi
C.I.T vs V.L.S.FINANCE LTD
ITA - 1148 / 2008ITAT Delhi
C.I.T vs V.L.S.FINANCE LTD
ITA - 1221 / 2008ITAT Delhi
C.I.T vs V.L.S.FINANCE LTD
ITA - 1149 / 2008ITAT Delhi
C.I.T vs DAWN VIEW FARMS PVT LTD
ITA - 1187 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX II vs MITSUI & CO. INDIA P. LTD.
ITA - 1182 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SMT.K.R.USHASREE
ITA/100/2008ITAT Kerala
HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER
OM PARKASH HARBANS LAL vs COMMISSIONER OF INCOME TAX
ITA/197/2003ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DEL vs TULIP FINANCE LTD.
ITA/458/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DEL vs TULIP FINANCE LTD.
ITA - 458 / 2007ITAT Delhi
COMMNR. OF CENTRAL EXCISE, BOMBAY vs M/S. RAJPUROHIT GMP INDIA LTD.
C.A. No.-009277-009283 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX-KOLHAPUR vs THE RATNAKAR BANK LTD.
CIVIL APPEAL No. 6088/2008ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX, II, TIRUCHIRAPALLI vs CITY UNION BANK LTD.
CIVIL APPEAL No. 2690/2006ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX, KOLHAPUR vs ICICI BANK LTD.
CIVIL APPEAL No. 7441/2004ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX, KOLHAPUR vs INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD.
CIVIL APPEAL No. 7437/2004ITAT SC
2 Judges
C.I.T.-II, TIRUCHIRAPALLI vs CITY UNION BANK LTD
C.A. No.-002690-002690 - 2006ITAT SC
COMMNR. OF INCOME TAX, KOLHAPUR vs INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
C.A. No.-007437-007438 - 2004ITAT SC
COMMNR. OF INCOME TAX, KOLHAPUR vs ICICI BANK LTD
C.A. No.-007441-007443 - 2004ITAT SC
COMMNR. OF INCOME TAX, KOLHAPUR vs RATNAKAR BANK LTD
C.A. No.-006088-006090 - 2008ITAT SC
DY. C.I.T. vs CORE HEALTHCARE LTD.
TAXAP/450/2000ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
DY. C.I.T. vs CORE HEALTHCARE LTD.
TAXAP/449/2000ITAT Gujarat
THE COMMISSIONER OF INCOME TAX, TVM. vs M/S.KERALA FINANCIAL CORPORATION
ITA/95/2008ITAT Kerala
M/S.IDEAL PUBLICATION TRUST vs JOINT COMMISSIONER OF INCOME TAX
ITA/93/2008ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs R.K.DHAWAN
ITA/63/2004ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C I T vs SHIV KUMAR
ITA/87/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs R.K.DHAWAN
ITA/381/2003ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs UNITED HOTELS LTD.
ITA/1147/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs M/S PRAVEEN ELECTRONICS LTD
ITA/87/2006ITAT Delhi
