Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

THE COMMISSIONER OF INCOME TAX vs M/S. KERALA STATE INDUSTRIAL DEVELOPMENT

ITA/111/2008ITAT Kerala

HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER

23/10/2008

THE COMMISSIONER OF INCOME-TAX, TVM vs SHREE VIDYADHIRAJA VIDYA SAMAJAM, TVM

ITA/107/2008ITAT Kerala
23/10/2008

COMMISSIONER OF INCOME TAX, DELHI X vs BHARTESH JAIN

ITA/1229/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

23/10/2008

M/S POONAM INDUS. vs C I T

ITA/625/2007ITAT Punjab & Haryana
22/10/2008

COMMISSIONER OF CUSTOMS, KOLKATA vs M/S. B. ARUN KUMAR & COMPANY

C.A. No.-006223-006223 - 2008ITAT SC
22/10/2008

DIRECTOR OF INCOME TAX vs KLM ROYAL DUTCH AIRLINES

ITA - 1241 / 2008ITAT Delhi
22/10/2008

DIRECTOR OF INCOME TAX vs KLM ROYAL DUTCH AIRLINES

ITA - 1245 / 2008ITAT Delhi
22/10/2008

THE COMMISSIONER OF INCOME TAX vs SMT.S.VASANTHA

ITA/109/2008ITAT Kerala

HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER

21/10/2008

THE COMMISSIONER OF INCOME TAX II vs JAGSON INTERNATIONAL LTD.

ITA/1237/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/10/2008

THE COMMISSIONER OF INCOME TAX II vs JAGSON INTERNATIONAL LTD.

ITA/1238/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/10/2008

COMMNR. OF INCOME TAX, AHMEDABAD vs SARABHAI HOLDINGS PVT. LTD

C.A. No.-000482-000482 - 2003ITAT SC
21/10/2008

KRISHAK BHARATI COOPERATIVE LTD. vs JOINT COMMISSIONER OF INCOME TAX, N.D

C.A. No.-006244-006244 - 2008ITAT SC
21/10/2008

COMMISSIONER OF INCOME TAX DELHI vs NIT GIS LTD.

ITA - 1209 / 2008ITAT Delhi
21/10/2008

THE COMMISSIONER OF INCOME TAX II vs JAGSON INTERNATIONAL LTD.

ITA - 1237 / 2008ITAT Delhi
21/10/2008

THE COMMISSIONER OF INCOME TAX II vs JAGSON INTERNATIONAL LTD.

ITA - 1238 / 2008ITAT Delhi
21/10/2008

C.I.T vs K.R.B.L. LTD

ITA - 1212 / 2008ITAT Delhi
20/10/2008

BHUPINDER SINGH GILL vs C I T AND ANR.

ITA/364/2008ITAT Punjab & Haryana
20/10/2008

COMMISSIONER OF INCOME TAX DEL vs M/S AHUJA RADIOS

ITA/1054/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs M/S AHUJA RADIOS

ITA/1127/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs AHUJA RADIOS

ITA/289/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs GUPTA ABHUSHAN P.LTD.

ITA - 908 / 2008ITAT Delhi
20/10/2008

C.I.T. vs MANI KAKKAR

ITA - 1203 / 2008ITAT Delhi
20/10/2008

COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.

ITA - 1199 / 2008ITAT Delhi
17/10/2008

COMMISSIONER OF INCOME TAX, RAJKOT vs M/S GUJARAT SIDDHI CEMENT LTD.

CIVIL APPEAL No. 6144/2008ITAT SC

2 Judges

17/10/2008

COMMISSIONER OF INCOME TAX vs USHA MARKETING P.LTD.

ITA/211/2008ITAT Delhi

HON'BLE MR. JUSTICE MOOL CHAND GARG

17/10/2008

COMMR.OF INCOME TAX,RAJKOT vs M/S GUJARAT SIDDHI CEMENT LTD

C.A. No.-006144-006144 - 2008ITAT SC
17/10/2008

C.I.T vs SAMTEL COLOR LTD

ITA - 1193 / 2008ITAT Delhi
16/10/2008

C I T vs M/S EVELINE INTERNATIONAL

ITA/156/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL

16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA/1149/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA/1221/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008