COMMISSIONER OF INCOME TAX vs. SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.

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ITA - 1199 / 2008HC Delhi17 October 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 17.10.2008 Present: Ms Prem Lata Bansal for the appellant. Mr Piyush Kaushik for the respondent. + ITA No.1199/2008 . This appeal is directed against the order dated 19.10.2006 passed by the Income Tax Appellate Tribunal in ITA No 4491/Del/2003 pertaining to the . . assessment year 2000-01. The issue pertaining to the same assessee arose in the case reported as CIT vs. Saraswati Kunj Co-operative House Building Society: (2006) 287 ITR 22 (Delhi). In view of that decision as also the decision of this Court in ITA 907/2008 passed on 13.8.2008, no substantial question of law arises. The appeal is dismissed. BADAR DURREZ AHMED, J . . RAJIV SHAKDHER, J October 17, 2008/mb 4 .

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