Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENG.CONSTRN.CO-OP.STY.LTD
C.A. No.-005497-005497 - 2008ITAT SC
M/S MYSODET (P) LTD. vs COMMR.OF INCOME TAX,BANGALORE
C.A. No.-005475-005475 - 2008ITAT SC
CAMLIN LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI
C.A. No.-004507-004508 - 2002ITAT SC
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/602/2008ITAT Gujarat
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/601/2008ITAT Gujarat
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/600/2008ITAT Gujarat
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/599/2008ITAT Gujarat
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/598/2008ITAT Gujarat
M/S HEENA EXPORT CORP. vs CHIEF COMMISSIONER OF I T AND ANR.
ITA/380/2007ITAT Punjab & Haryana
C I T vs O P MIGLANI
ITA/379/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JINDAL STEEL & POWER LTD.
ITA/544/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, DEHRADHUN & ANR. vs ENRON OIL & GAS INDIA LTD.
CIVIL APPEAL No. 5433/2008ITAT SC
2 Judges
COMMR.OF INCOME TAX, DEHRADUN vs M/S ENRON OIL & GAS INDIA LTD
C.A. No.-005433-005433 - 2008ITAT SC
MANHARLAL K. CHOKSI, SINCE DECEASED HIS L/R AS UNDER vs COMMISSIONER OF INCOME-TAX
ITR/111/1997ITAT Gujarat
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA/1107/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1107 / 2007ITAT Delhi
DABUR INDIA LIMITED vs COMMISSIONER OF INCOME TAX,
ITA/579/2007ITAT Delhi
C I T vs UMA GUPTA
ITA/168/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SH. ASHOK DUA
ITA/1085/2005ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI-VII vs SHRI ASHOK DUA
ITA-1085/2005ITAT Delhi
INCOME TAX-V vs SERVICES LTD
ITA/329/2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA CEMENT (BHARAT) LTD.
ITA - 987 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHANDARI INTERSTATE CARRIERS
ITA - 985 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX,TRICHUR vs THE SOUTH INDIAN BANK LTD.,TRICHUR
ITA/76/2008ITAT Kerala
COMMISSIONER OF INCOME TAX vs NILOFER I.SINGH
ITA - 154 / 2008ITAT Delhi
C I T vs M/S MARSHAL TIMBER MERCHANTS
ITA/5/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, PATIALA vs PB. ST. SMALL INDUS. CORP. LTD. CHD.
ITR/72/1989ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S VARDHMAN SPINNING & GENL.MILLS LTD.
ITR/18/1991ITAT Punjab & Haryana
THE C I T PATIALA vs M/S PUNJAB SMALL INDUSTRIES AND EXPORTS
ITR/549/1995ITAT Punjab & Haryana
C.I.T. PATIALA vs M/S PB.ST. SMALL INDS. CORP. LTD.
ITR/278/1995ITAT Punjab & Haryana
