Recent Judgments

COMMISSIONER OF INCOME TAX vs JAQUAR & CO LTD

COMMISSIONER OF INCOME TAX DEL vs ELTEK SGS P.LTD.

CIT vs STAINLAY INDIA

S.S. GULATI PROP. M/S GULATI NURSING HOME vs DEPUTY COMMISSIONER OF INCOME TAX, SIRSA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

SURINDER ARJUN vs ASSISTANT COMMISSIONER OF INCOME TAX

C.I.T. LUDHIANA vs NABHA SOLVES (P) LTD.

CIT KARNAL vs MARKET COMMITTEE LADWA

CIT vs SPL INDUSTRIES LTD

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

M/S.KANCHANGANGA SEA FOODS LTD. vs COMMNR. OF INCOME TAX

MARUTI SUZUKI INDIA LTD vs COMMISSIONER OF INCOME TAX

HOUSING URBAN DEVELOPMENT CORPORATION LIMITED vs ACIT

CIT vs ST MICRO ELECTRONICS PVT LTD

COMMISSIONER OF INCOME TAX vs EDWARDS LIFESCIENCES INDIA P.LTD.

CIT FARIDABAD vs M/S NATIONAL HYDRO ELECTRIC POWER CORP. LTD.

COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD.

2 Judges

C.I.T.,MUMBAI vs M/S.WALFORT SHARE & STOCK BROKERS P.LTD

S.H. KAPADIA SWATANTER KUMAR

COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD

VEENA BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX

DEEPA BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX

SUBHASH VERMA vs ASSISTANT COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs AMRIT PAL SINGH

COMMISSIONER OF INCOME TAX vs MARKET COMMITTEE PUNDRI

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX HISAR vs MARKET COMMITTEE NARWANA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T ROHTAK vs M/S RAJDHANI WINE TRADES BHIWANI

C.I.T. PATIALA vs SH. SURINDER MOHAN

C.I.T. PATIALA vs M/S SWASTKA OILS & FERTILZIERS

CIT, PANCHKULA vs PREM SINGH, RAMGARH

RAJESH RICE MILL vs C.I.T., AAYAKAR BHAWAN, ROHTAK, HARYANA

CIT, FARIDABAD vs HORAM (INDL.) ANKHIR FARIDABAD

CIT vs MEGH RAJ