Recent Judgments

CIT KARNAL vs MARKET COMMITTEE PIPLI

COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

NEERAJ GUPTA vs COMMISSIONER OF INCOME TAX

INCOME TAX-VI vs UNITED BIOTECH P. LTD

RAJAN GUPTA vs COMMISSIONER OF INCOME TAX

JANARDHAN VERMA vs OF INCOME TAX

JANARDHAN VERMA vs ASSISTANT COMMISSIONER OF INCOME TAX

C.I.T LDH. vs M/S PB. CONCOST STEELS LTD.

CIT LUDHIANA vs SANGRUR VANASPATI MILLS LTD.SA

C.I.T. PATIALA vs SODHI HARBHAJAN SINGH

DIRECTOR OF INCOME TAX (EXEMPTION) vs M/S BAGRI FOUNDATION

PEPSICO INDIA HOLDINGS PVT LTD vs COMMISSIONER OF INCOME TAX

M/S SUNIT ENG.&INDS.CORP. vs C.I.T. JDR.

CIT, PATIALA vs M/S PUNJAB PUNJAB TRACTORS LTD.

CIT HISAR vs SHAKUNTLA DEVI

COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD

THE COMMISSIONER OF INCOME TAX vs M/S. FLEX ART GOA

CIT, CHANDIGARH vs SURINDER PAL ANAND CHANDIGARH

C.I.T. PATIALA vs INDS. CABLES INDIA LTD.

THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., WILLINGDON ISL

V.K.NATESAN vs THE COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX-8 MUMBAI vs M/S. PFIZER LTD MUMBAI

THE COMMISSIONER OF INCOME TAX vs M/S ZUARI INDUSTRIES LTD.,

THE COMMISSIONER OF INCOME TAX vs M/S PUNJAB TRACTORS LTD

SI Group India Ltd. vs The Asst. Commissioner of Income Tax Range 3(3)

THE COMMISSIONER OF INCOME TAX 17 MUMBAI vs ALKA BHOSLE

COMMISSIONER OF INCOME TAX vs EASTMAN INDUSTRIES LTD.

COMMISSIONER OF INCOME TAX vs DELHI EXTRUSION PVT LTD

COMMISSIONER OF INCOME TAX vs IFCI LIMITED