Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
DHINGRA GLOBAL CREDENCE PVT LTD
ITA - 735 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HERO CORPORATE SERVICES PVT. LTD.
ITA - 658 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX III vs SREI INTERNATIONAL FINANCE LTD.
ITA - 481 / 2010ITAT Delhi
CIT vs USHA AMPORHOUS METALS LTD
ITA - 734 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUMI MOTHERSON INNOVATIVE ENGGL LTD
ITA - 565 / 2010ITAT Delhi
CIT LUDHIANA vs LUDHIANA AGGARWAL COOP.HOUSE BUILDING LUDHIANA
ITA/416/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S HOTEL MERIYA
ITA/551/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT LUDHIANA vs LUDHIANA AGGARWAL COOP HOUSE BUILD. LUDHIANA
ITA/415/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs KHUSHAGRA REAL ESTATE PVT LTD
ITA/498/2010ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE THE ACTING CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX V vs ROGER ENTERPRISES P.LTD.
ITA - 29 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAM HARI RAM
ITA - 570 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LTD
ITA - 519 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs KHUSHAGRA REAL ESTATE PVT LTD
ITA - 498 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 530 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S.ENGLISH INDDIAN CLAYS
ITA/65/2008ITAT Kerala
COMMISSIONER OF INCOME TAX vs SHARDA MOTORS INDUSTRIES LTD
ITA - 595 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ORIENTAL INSURANCE CO LTD
ITA - 488 / 2010ITAT Delhi
CIT, FARIDABAD vs M/S PUNEET UDYOG FARIDABAD
ITA/170/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
LACHMAN DASS BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 719 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VYOM FINANCIAL SERVICES PVT LTD
ITA - 550 / 2010ITAT Delhi
CIT, FARIDABAD vs M/S LAKHANI FOOTWEAR LTD. FARIDABAD
ITA/149/2010ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
THE COMMISSIONER OF INCOME TAX,COCHIN. vs KERALA BEVERAGE COMPANY,THODUPUZHA.
ITA/662/2009ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT, FARIDABAD vs VIMAL CHAWLA CHARITABLE TRUST
ITA/94/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs MICROMATIC MACHINE TOOLS P.LTD.
ITA/587/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
NATIONAL COOPERATIVE DEVELOPMENT COPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 718 / 2010ITAT Delhi
PUNJAB & SINDH BANK vs DY COMISSIONER OF INCOME TAX
ITA - 717 / 2010ITAT Delhi
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 716 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA/575/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs SANJAY JAIN
ITA/589/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs MASTER INDIA PVT LTD
ITA - 575 / 2010ITAT Delhi