SUBHASH VERMA vs. ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 782 / 2010HC Delhi05 July 20101 pages
For Petitioner: BHARAT BERIWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI #32 ITA 782/2010 . SUBHASH VERMA ..... Appellant Through Mr. Bharat Beriwal, Adv. . versus . . . . ASSISTANT COMMISSIONER OF INCOME TAX ..... Respondent Through Ms. Suruchi Aggarwal, Adv. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 05.07.2010 . CM No.11359/2010 11360/2010, 11458/2010 (exemption) Allowed, subject to all just exceptions. CM 11457/2010 Allowed. ITA No. 782/2010 Issue notice. Ms. Suruchi Aggarwal accepts notice on behalf of the revenue. Matter be listed on 29th July, 2010 in the category of ?after notice miscellaneous matters? for final hearing. . CHIEF JUSTICE . . . MANMOHAN, J JULY 05, 2010 dk .
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