Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

THE COMMISSIONER OF INCOME TAX XVII vs STIC PENS LTD.

ITA - 97 / 2008ITAT Delhi
26/2/2008

C I T vs KAILRAM COOP. CREDIT AND SERVICE SOC. LTD.

ITA/537/2007ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG

26/2/2008

M/S SHRI KESHARIAJEE MARBLES P LTD. vs ACIT /DCIT CIRCLE UDAIPUR

ITA/160/2007ITAT Rajasthan

SANGEET LODHA

26/2/2008

M/S SHRI KESHARIAJEE MARBLES PVT.P LTD vs ACIT/DCIT CIRCLE UDAIPUR

ITA/158/2007ITAT Rajasthan

SANGEET LODHA

26/2/2008

COMMISSIONER OF INCOME TAX vs M/S.LAKHANPAL NATIONAL LTD.

ITR/31/1997ITAT Gujarat
26/2/2008

COMMISSIONER OF INCOME TAX vs SHREE SHANTINATH SILK MILLS

ITR/50/1997ITAT Gujarat
26/2/2008

M/S.KALPAKA BAZAR vs THE COMMISSIONER OF INCOMETAX, KOCHI

ITA/173/2002ITAT Kerala
26/2/2008

M/S SHRI KESHARIAJEE MARBLES P LTD. vs ACIT DCIT CIRCLE UDAIPUR

ITA/159/2007ITAT Rajasthan
26/2/2008

C I T vs M/S NAHAR SPINNING MILLS LTD.

ITA/503/2007ITAT Punjab & Haryana

MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL

25/2/2008

CHANDI RAM vs THE CIT, FARIDABAD

ITA/4/2005ITAT Punjab & Haryana
25/2/2008

HARIKRISHNA FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/20/1997ITAT Gujarat
25/2/2008

P. RAJASWAMY vs THE COMMISSIONER OF INCOMETAX, TVM.

ITA/189/2002ITAT Kerala
25/2/2008

COMMISSIONER OF INCOME TAX vs SHRI NATVARLAL PURSHOTTAMDAS PAREKH

ITR/30/1997ITAT Gujarat
25/2/2008

THE COMMISSIONER OF INCOME TAX V vs LRISHAB ISPAT LTD.

ITA/95/2008ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

25/2/2008

THE COMMISSIONER OF INCOME TAX V vs REDSUN TEA LTD.

ITA - 245 / 2008ITAT Delhi
22/2/2008

C I T vs SAJUMA COOP. CREDIT AND SERVICE SOC. LTD.

ITA/427/2007ITAT Punjab & Haryana

MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL

22/2/2008

COMMISSIONER OF INCOME TAX vs BHAN TEXTILE P.LTD.

ITA/729/2007ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

22/2/2008

COMMISSIONER OF INCOME TAX vs JINDAL DRILLING & INDUSTRIES

ITA/1674/2006ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

22/2/2008

NEW DELHI AUTO FINANCE P.LTD. vs JT.COMMISSIONER OF INCOME TAX

ITA/773/2007ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

22/2/2008

COMMISSIONER OF INCOME TAX (TDS) vs AMITY INTERNATIONAL SCHOOL

ITA - 114 / 2008ITAT Delhi
21/2/2008

THE COMMISSIONER OF INCOME TAX vs M.MANI

ITR/83/1999ITAT Kerala

HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

21/2/2008

M/S.KERALA AGRO MACHINERY vs DY.COMMR. OF INCOME TAX

ITA/128/2002ITAT Kerala
21/2/2008

M/S. WEP PERIPHERALS LTD. vs COMMISSIONER OF CUSTOMS, CHENNAI

C.A. No.-002757-002757 - 2006ITAT SC
21/2/2008

COMMISSIONER OF CENTRAL EXCISE, RAJKOT vs M/S. SUBHASH ROLLING MILLS

C.A. No.-001477-001477 - 2007ITAT SC
21/2/2008

M/S. WHITE MACHINES vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-002155-002155 - 2002ITAT SC
21/2/2008

COMMNR. OF CUSTOMS vs M/S. FERODO INDIA PVT. LTD

C.A. No.-008426-008426 - 2002ITAT SC
21/2/2008

THE COMMISSIONER OF INCOME TAX XVII vs SOBER & SIMPLE CHITS P.LTD

ITA - 90 / 2008ITAT Delhi
20/2/2008

C I T vs TEK RAM

ITA/491/2007ITAT Punjab & Haryana

MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL

20/2/2008

M/S.ASIAN TECHS LTD. vs THE COMMR.OF INCOME TAX,COCHIN

ITR/128/1998ITAT Kerala
20/2/2008

M/S.N.J.JOSE & CO.(P) LTD.,CALICUT. vs ASST.COMMR.OF INCOME TAX,CIRCLE.II,CALIC

ITA/79/2002ITAT Kerala
20/2/2008