Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME TAX CENTRE III, vs PATLIPUTRA INTERNATIONAL TRADING LTD
ITA - 351 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL III vs INDEPENDENT COURRIER PVT LT D
ITA - 337 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL III vs HARMONY PSYCHIATRY CENTRE PVT LTD
ITA - 339 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs UIKAM INVESTMENT & FINANCE PVT LTD
ITA - 333 / 2009ITAT Delhi
COMMISSIONE OF INCOME TAX CENTRAL III vs PROFESSIONAL LEASING & CAPITAL SERVICE LTD
ITA - 350 / 2009ITAT Delhi
C.I.T vs MAHARASHTRA SEAMLESS LTD
ITA - 804 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S BHARAT RASAYAN LIMITED
ITA - 765 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs FLUOR DANIEL INDIA P.LTD
ITA - 1141 / 2008ITAT Delhi
COMMISSINER OF INCOME TAX CENTRE III vs KANDLA PETROCHMICALS CORP. LTD
ITA - 336 / 2009ITAT Delhi
C.I.T vs BHARAT RASAYAN LTD
ITA - 816 / 2007ITAT Delhi
C.I.T vs MAHARASHTRA SEAMLESS LTD
ITA - 820 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs BHARAT RASAYAN LTD.
ITA - 796 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL III vs ANNIE INVESTMENT & FINANCE CO. P.LTD.
ITA - 335 / 2009ITAT Delhi
JAGJIT PAL SINGH ANAND vs COMMISSIONER OF INCOME TAX DELHI
ITA-959/2009ITAT Delhi
Commissioner of Income-Tax Central III vs M/s. Shilpi Securities Pvt. Ltd. etc. etc.
ITA-130/2009ITAT Delhi
JAGJIT PAL SINGH ANAND vs COMMISSIONER OF NCOME TAX
ITA - 959 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX CENTRAL III vs SHILPI SECURITIES PVT LTD
ITA - 130 / 2009ITAT Delhi
JAGJIT PAL SINGH ANAND
ITA/959/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX, COCHIN vs SMT.M.THANKAMMA, KOCHI-35
ITA/48/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX, COCHIN vs V.R.DESAI, PARTNERS, M/S. DESAI BROTHERS
ITA/235/2009ITAT Kerala
CIT-III LUDHIANA vs M/S MODI INDUSTRIAL CORPORATION LUDHIANA
ITA/666/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs SUBRATA DUTTA CHOUDHARY
ITA/384/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S. ALOM EXTRUSIONS LIMITED
CIVIL APPEAL No. 7771/2009ITAT SC
2 Judges
COMMR.OF INCOME TAX vs M/S ALOM EXTRUCTIONS LIMITED
C.A. No.-007771-007771 - 2009ITAT SC
COMMISSIONER OF INCOME TAX vs SHRI VINOD KUMAR SINGHAL
ITA - 1152 / 2009ITAT Delhi
MR. RAJENDRAN CHINGARAVELU vs MR R.K.MISHRA, ADDL. COMMR. OF IT
SLP(C) No.-002397-002397 - 2009ITAT SC
RAJENDRAN CHINGARAVELU vs MR. R.K. MISHRA, ADDL. COMMISSIONER OF IT & ORS.
CIVIL APPEAL No. 7914/2009ITAT SC
2 Judges
COMMNR. OF INCOME TAX, KANPUR vs M/S.SAHARA INDIA SAVINGS&INVEST.CORP.LTD
C.A. No.-005283-005283 - 2004ITAT SC
C I T vs M/S SHEENA INDUS.
ITA/917/2008ITAT Punjab & Haryana
C I T vs M/S SHEENA INDUS.
ITA/916/2008ITAT Punjab & Haryana