Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

JAJSPAL SINGH vs C I T, JALANDHAR

ITA/481/2007ITAT Punjab & Haryana
20/2/2008

CIT vs NARAIN JEWELS INTERNATIONAL LTD

ITA/1058/2007ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

20/2/2008

CIT vs NARAIN JEWELS INTERNATIONAL LTD

ITA - 1058 / 2007ITAT Delhi
20/2/2008

DY. COMMR. OF INCOME TAX, UJJAIN vs M/S TORQOUISE INVESTMENT & FINANCE LTD

C.A. No.-004485-004485 - 2007ITAT SC
20/2/2008

COMMISSIONER OF INCOME TAX vs M/S SANGRUR VANASPATI MILLS LTD.

ITA/470/2007ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG

19/2/2008

COMMISSIONER OF INCOME TAX vs PANKAJ DHIRAJLAL DHRUVE

ITR/18/1997ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

19/2/2008

COMMISSIONER OF INCOME TAX vs DINESH MILLS LIMITED

ITR/122/1996ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

19/2/2008

C I T vs M/S RHODOEN SILK MILLS P LTD

ITA/566/2007ITAT Punjab & Haryana
19/2/2008

C I T vs PAWAN KUMAR

ITA/504/2007ITAT Punjab & Haryana
19/2/2008

COMMISSIONER OF INCOME TAX vs VED PRAKASH CHOUDHARY

ITA/903/2007ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

19/2/2008

COMMISSIONER OF INCOME TAX DEL vs SARVATRA ROADRUNNERS P.LTD.

ITA/687/2007ITAT Delhi

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

19/2/2008

COMMISSIONER OF INCOME TAX vs ELTEK SGS P.LTD.

ITA - 643 / 2007ITAT Delhi
19/2/2008

M/S MUNJAL SALES CORPORATION vs COMMR.OF INCOME TAX,LUDHIANA

C.A. No.-001378-001378 - 2008ITAT SC
19/2/2008

COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. LAJYA DYEING & BLEACHING WORKS

C.A. No.-002516-002516 - 2002ITAT SC
19/2/2008

M/S. SKB DRY FRUITS MKT. CO. PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-004549-004549 - 2003ITAT SC
19/2/2008

C.I.T., CHANDIGARH-II vs RAVINDER PAL

ITA/530/2007ITAT Punjab & Haryana
18/2/2008

SAHELI SYNTHETSICS PVT.LTD. vs COMMISSIONER OF INCOME TAX

ITR/116/1996ITAT Gujarat
18/2/2008

C I T vs M/S CHEEMA FILLING STATION

ITA/454/2007ITAT Punjab & Haryana
15/2/2008

THE COMMISSIONER OF INCOME TAX vs M/S.WANDOOR JUPITER CHITS P) LIMITED

ITR/260/1999ITAT Kerala

HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

14/2/2008

SRI.KURUPPU SWAMY CHETTIAR,ERNAKULAM vs THE COMMINISSIONER OF INCOME TAX,COCHIN

ITR/2/2002ITAT Kerala

HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

14/2/2008

COMMISSIONER OF INCOME TAX vs AVTAR SINGH

ITA/449/2007ITAT Punjab & Haryana
14/2/2008

M/S. GOODEARTH STEELS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, KANPUR

C.A. No.-000699-000700 - 2006ITAT SC
14/2/2008

COMMR.OF CUSTOMS,CENTRAL EXERCISE,NOIDA vs M/S PUNJAB FIBRES LTD.,NOIDA

C.A. No.-004647-004647 - 2007ITAT SC
14/2/2008

M/.SEA PEARL INDUSTRIES, CHANDIROOR vs THE COMMISSIONER OF INCOME TAX, COCHIN

ITR/142/1999ITAT Kerala

HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

13/2/2008

DIRECTOR CIVIL AVIATION PUNJAB vs COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA/195/2008ITAT Punjab & Haryana
13/2/2008

C.I.T., KARNAL vs RAMNEET SINGH

ITA/515/2007ITAT Punjab & Haryana
13/2/2008

COMMISSIONER OF INCOME TAX vs DIGVIJAY CEMENT CO.LTD.

ITR/125/1996ITAT Gujarat
13/2/2008

THE COMMISSIONER OF WEALTH TAX, TVM. vs LATE JANE V.FERNS,REP.BY VINCENT P.FERNS

ITR/7/2001ITAT Kerala

HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

12/2/2008

COMMISSIONER OF INCOME TAX vs GURUBACHHAN SINGH J.JUNEJA

ITR/109/1996ITAT Gujarat
12/2/2008

FAIRDEAL FILAMENTS LTD. vs COMMISSIONER OF INCOME TAX

ITR/107/1996ITAT Gujarat
12/2/2008