Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,627 total)
THE COMMR. OF GIFT TAX, TVM. vs G.GEORGE VARGHESE,KOLLAM
ITR/15/1998ITAT Kerala
C I T vs MUNIM
ITA/611/2007ITAT Punjab & Haryana
C I T vs M/S HAPPY FORGINGS LTD.
ITA/590/2007ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMETAX, vs THE MATHRUBHUMI PRINTING & PUBLISHING
ITA/45/2002ITAT Kerala
C I T JODHPUR vs M/S ARIHANT BUILDERS
ITA/59/2004ITAT Rajasthan
M/S. INTEL DESIGN SYSTEMS (INDIA)P.LTD. vs COMMNR. OF CUSTOMS & CENTRAL EXCISE
C.A. No.-004564-004564 - 2002ITAT SC
C.L.T., BARODA vs ISHWAR BHUVAN HOTELS LTD., BARODA
CIVIL APPEAL No. 2594/2006ITAT SC
2 Judges
ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDABAD vs ARVIND POLYCOT LTD.
CIVIL APPEAL No. 1182/2008ITAT SC
2 Judges
JT. COMMISSIONER OF INCOME TAX, VALSAD, GUJARAT vs M/S.UNITED PHOSPHOROUS LTD.
CIVIL APPEAL No. 1183/2008ITAT SC
2 Judges
ASSTT. COMMNR. OF INCOME TAX, AHMEDABAD vs ARVIND POLYCOT LTD
C.A. No.-001182-001182 - 2008ITAT SC
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. CORE HEALTH CARE LTD
C.A. No.-003952-003955 - 2002ITAT SC
JT. COMMNR. OF INCOME TAX, GUJARAT vs UNITED PHOSPHOROUS LTD., GUJARAT
C.A. No.-001183-001183 - 2008ITAT SC
DEPUTY COMMNR., INCOME TAX, BARODA vs GUJARAT ALKALIES & CHEMICALS LTD
C.A. No.-003957-003958 - 2002ITAT SC
COMMISSIONER OF INCOME TAX vs M/S MEHTA ENGINEERS
ITA/599/2007ITAT Punjab & Haryana
MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG
INVESTORS CLUB TRICHUR,REP.BY ITS SECY. vs THE COMMISSIONER OF INCOME TAX, COCHIN.
ITA/194/2001ITAT Kerala
C I T vs M/S SSP P LTD.
ITA/586/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs MAHAVIR SPINNING MILLS LTD.
ITA/601/2007ITAT Punjab & Haryana
COMMNR. OF CUSTOMS & CENTRAL EXCISE,GOA vs M/S. PHIL CORPORATION LTD
C.A. No.-002215-002215 - 2002ITAT SC
COMMISSIONER OF INCOME TAX vs M/S SEPTU INDIA PVT. LTD.
ITA/608/2007ITAT Punjab & Haryana
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs M/S SEPTU INDIA PVT. LTD.
ITA/607/2007ITAT Punjab & Haryana
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL
THE COMMISSIONER OF INCOMETAX, TVM. vs M/S.GEORGE EDUCATIONAL MEDICAL CHARITABL
ITA/147/2001ITAT Kerala
THE COMMISSIONER OF INCOME TAX,TVM. vs C.PRABHAKARAN
ITA/28/2002ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs M/S.COCHIN WINES
ITA/86/2002ITAT Kerala
THE COMMISSIONER OF INCOME TAX KOCHI vs M/S.ABAD FISHERIES, KOCHI
ITA/26/2002ITAT Kerala
CIT PTL vs AMRIK SINGH
ITR/36/1984ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs MRUNALINIDEVI PUAR OF DHAR
ITR/229/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MRUNALINIDEVI PUAR OF DHAR
ITR/206/1995ITAT Gujarat
C I T vs M/S LUDHIANA INDUSTRIAL CORP.
ITA/594/2007ITAT Punjab & Haryana
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE SATISH KUMAR MITTAL
C I T vs SOHAN PAL
ITA/582/2007ITAT Punjab & Haryana
MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG
THE COMMISIONER OF INCOMETAX, KOCHI vs THE FEDERAL BANK LTD
ITA/208/2001ITAT Kerala
