Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

CIT vs INDIAN HANDICRAFTS

ITA/504/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

2/5/2011

DY COMMISSIONER OF INCOME TAX vs INSILCO LTD

ITA/311/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

29/4/2011

THE COMMISSIONER OF INCOME TAX vs SMG ELECTRONICS PVT LTD

ITA - 1921 / 2010ITAT Delhi
29/4/2011

Dy. Commissioner of Income Tax vs M/s.Insilco Ltd.

ITA-311/2011ITAT Delhi
29/4/2011

SIMLA AUTOMOBILES

ITR-125/1996ITAT Delhi
29/4/2011

CIT vs STEEL AUTHORITY OF INDIA LTD

ITA - 692 / 2011ITAT Delhi
29/4/2011

DIRECTOR OF INCOME TAX vs AMADEUS GLOBAL TRAVEL DISTRIBUTION

ITA - 689 / 2011ITAT Delhi
28/4/2011

M/S IMPROVEMENT TRUST vs COMMI, OF IT, AAYAKAR BHAWAN, PANCHKULA, HRY

ITA/70/2011ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

28/4/2011

CIT vs HIVE COMMUNICATION PVT LTD

ITA - 678 / 2011ITAT Delhi
28/4/2011

COMMISSIONER OF INCOME TAX vs GURU GOBIND SINGH EDU. SOCIETY

ITA/99/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/4/2011

COMMI. OF IT-I, LUDHIANA vs M/S ABHISHEK INDUSTRIES LTD

ITA/93/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/4/2011

COMMI. OF IT, FARIDABAD vs M/S A.R. INDUSTRIES PVT LTD

ITA/68/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/4/2011

M/S KIM PHARMA (P) LTD VILLAGE vs COMMI. OF IT PANCHKULA AND ANR

ITA/106/2011ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

27/4/2011

COMMR. OF INCOME TAX, PATIALA vs M/S PURAN CHAND MITTAL

ITA/505/2006ITAT Punjab & Haryana
27/4/2011

DEVINDER MEHRA vs COMMISSIONER OF INCOME TAX

ITA/605/2006ITAT Punjab & Haryana
27/4/2011

Commissioner of Income Tax, vs Agricutlure Market Committee, Mangalagiri

ITTA/101/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

Commissioner of Income Tax vs Agrilcultural Market Committee

ITTA/96/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

Commissioner of Inccome Tax vs Agricultural Market Committee

ITTA/95/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

THE COMMISSIONER OF INCOME TAX vs M/S HARYANA STATE COOP SUPPLY AND MARKET

ITA/112/2004ITAT Punjab & Haryana
26/4/2011

CIT, FARIDABAD vs M/S G.E. MOTORS INDIA LTD.

ITA/869/2008ITAT Punjab & Haryana
26/4/2011

CIT LARGE TAX PAYERS UNIT vs C & S ELECTRIC LTD

ITA - 651 / 2011ITAT Delhi
21/4/2011

COMMI. OF IT-II, CHD vs PUNJAB STATE E-GOVERNANCE SOCIETY

ITA/75/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

21/4/2011

C I T vs M/S DAVINDER EXPORTS( ALLOWED CASE)

ITA/371/2007ITAT Punjab & Haryana
21/4/2011

C I T vs M/S CITIZEN URBAN COOP. BANK LTD.

ITA/547/2008ITAT Punjab & Haryana
21/4/2011

COMMISSIONER OF SERVICE TAX vs M/S MOTOR WORLD

CEA/1/2009ITAT Karnataka

RAVI MALIMATH,N.KUMAR

21/4/2011

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/130/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax-1 vs Agricultural Market Committee

ITTA/186/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax vs Agricultural Market Committee,

ITTA/177/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax-I, Visakhapatnam vs Agricultural Market Committee, Paderu

ITTA/125/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax, vs Agricultural Market Committee, Razole

ITTA/159/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011