DIRECTOR OF INCOME TAX vs. AMADEUS GLOBAL TRAVEL DISTRIBUTION

IN THE HIGH COURT OF DELHI AT NEW DELHI . 28.04.2011 . Present: Mr. Deepak Chopra, Advocate for the appellant. Mr. Sachin Jolly, Advocate for the respondent. . + ITA No. 689/2011 . In the case of this very assessee itself, on identical issue, the Revenue has filed appeals pertaining to earlier assessment years, namely, ITA Nos. 900- 905/2008, which were dismissed by this Court on 24th January, 2011 following the judgment in the case of Director of Income Tax v. Galileo International Inc. 224 CTR 251. Accordingly, this appeal is also dismissed. . A.K. SIKRI, J. . M.L. MEHTA, J. APRIL 28, 2011 AK . . . . . 115 #