Commissioner of Inccome Tax vs. Agricultural Market Committee
ITTA/95/2011HC TelanganaHBHC01062650201127 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN7 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Saravana Spinning Mills Ltd.109 citing293 ITR 201 · 2007 · SC · Read judgment
- CIT v. Mysore Spun Concrete Pipe Pvt Ltd (36 citing194 ITR 159 · 1992 · HC
- CIT v. Malhotra Industrial Corporation5 citing254 ITR 635 · 2002 · HC
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