Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

PRAFFUL EXPORTS

ITA/191/2012ITAT Delhi
17/5/2012

ESSEL SHYAM COMMUNICATION LTD.

ITA/130/2011ITAT Delhi
17/5/2012

C I T vs M/S ASIAN EXIM INTERNATIONAL

ITA/447/2007ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

16/5/2012

CIT vs SPICE COMMUNICATIONS LTD

ITA/680/2010ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

16/5/2012

CIT vs SPICE COMMUNICATIONS LTD

ITA/649/2010ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

16/5/2012

CIT vs SPICE COMMUNICATIONS LTD

ITA - 680 / 2010ITAT Delhi
16/5/2012

CIT vs SPICE COMMUNICATIONS LTD

ITA - 649 / 2010ITAT Delhi
16/5/2012

CIT vs SPICE COMMUNICATIONS LTD

ITA - 643 / 2010ITAT Delhi
16/5/2012

CIT vs DALMIA BROS PVT LTD

ITA - 298 / 2012ITAT Delhi
16/5/2012

MODGIL FASHION EXPORTS vs CIT LUDHIANA

ITA/137/2010ITAT Punjab & Haryana
15/5/2012

C I T vs AMBASSADOR INDUSTRIAL

ITA/199/2007ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

14/5/2012

CIT vs SWETA ESTATES PVT LTD

ITA/894/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

14/5/2012

CIT vs SHARMILEE FURNISHING PVT LTD

ITA - 288 / 2012ITAT Delhi
14/5/2012

C I T vs M/S BRIJESH WOOLEN

ITA/522/2009ITAT Rajasthan

ARUN MISHRA,NARENDRA KUMAR JAIN

11/5/2012

C I T vs M/S BRIJESH WOOLEN INDUSTRIES LTD

ITA/437/2009ITAT Rajasthan

NARENDRA KUMAR JAIN,ARUN MISHRA

11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 97 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 89 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 104 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 91 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 96 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 94 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 93 / 2012ITAT Delhi
11/5/2012

CIT vs SANJAY KUMAR GARG

ITA - 92 / 2012ITAT Delhi
11/5/2012

Ms Jetu Steel vs Dy.Commissioner Of Income Tax-I (I)

ITA/6/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

10/5/2012

COMMISSIONER OF I.T., BATHINDA vs INDERJIT SHARMA

ITA/42/2012ITAT Punjab & Haryana
10/5/2012

M/S JAIN GRANI MARMO PVT.LTD. vs I.T.O.WARD-21,UDAIPUR

ITA/70/2009ITAT Rajasthan
10/5/2012

DIRECTOR OF INCOME TAX (EXEMPTION) vs NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES (NASSCOM)

ITA - 17 / 2011ITAT Delhi
10/5/2012

DIRECTOR OF INCOME TAX (EXEMPTION) vs SERVICES COMPANIES

ITA/17/2011ITAT Delhi
10/5/2012

CIT vs BARMALT INDIA PVT LTD

ITA - 71 / 2012ITAT Delhi
9/5/2012

C.I.T.UDAIPUR vs M/S HISTORIC RESORTS P LTD.

ITA/17/2012ITAT Rajasthan
9/5/2012