Recent Judgments

CIT vs TREND EAST WEST LPB BOTTLING LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

C I T BIKANERR vs SH RAM DEV KUMAR CHITLANGIA

COMMR. OF INCOME TAX vs M/S OSWAL SPINING & WEAVING MILLS

CIT vs EASTERN INDIA POWERTECH LTD

COMMISSIONER OF INCOME TAX - IV, AHMEDABAD - IV vs MANEKBAUG COOPERATIVE HOUSING SOCIETY LIMITED

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

COMMISSIONER OF INCOME TAX - IV, AHMEDABAD - IV vs MANEKBAUG COOPERATIVE HOUSING SOCIETY LIMITED

HARBHAJAN SINGH PROP. SOHANA TIMBERS, C-30, INDL AREA, PH-2, MOHALI vs COMMISSIONER OF INCOME TAX II, CHANDIGARH

CIT vs UDAY SHARMA

CIT vs FIDELITY BUSINESS SERVICES INDIA PVT LTD

CIT vs DHARAMVEER SARDANA

ASHOK SYAL vs COMMR. OF INCOME TAX

COMMISSIONER OF IT vs PUSHAM BANSAL

THE COMMISSIONER OF IT - III vs M/S PRIME PROTEINS LTD

Rajendra Singh Raghuwanshi vs The Commissioner Of Income Tax Appeals Ii

HON'BLE SHRI JUSTICE AJIT SINGH

CIT vs HINDUSTAN COCA COLA MARKETING PVT LTD

M/S YASHIK FINLEASE PVT LTD vs COMMI. OF IT, PANCHKULA AND ANR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

CIT, JAIPUR vs HARDEEP SINGH

COMMISSIONER OF INCOME TAX vs VED PARKASH MUKAND LAL EDUCATIONAL SOCIETY, RADUR

CIT vs GAURAV SAKLANI

CIT vs CHANDRA BUILDCON PVT LTD

CIT vs BHARAT SEATS LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs BHARAT SEATS LTD

M/S RAGHU EXPORTS THR PARVEEN KUMAR vs COMMISSIONER OF INCOME TAX-1, JALANDHAR

COMMR. OF INCOME TAX-I, LDH. vs M/S JAIN UDHAY HOSIERY

M/S TRB EXPORTS PVT LTD. vs COMMISSIONER OF INCOME TAX-II, AYAKAR BHAWAN LDH.

DECEASED SHANTADEVI GAEKWAD vs DY COMMISSIONER OF INCOME TAX, CIRCLE - 5

CIT vs VISHAL GUPTA

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs VISHAL GUPTA

COMMISSIONER OF INCOME TAX vs PROMAIN LTD.

CIT vs VISHAL GUPTA