Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

COMMISSIONER OF INCOME TAX vs PROMAIN LTD

ITA/308/2007ITAT Delhi
30/4/2012

IJM CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX [TDS]

WP/15866/2011ITAT Madhya Pradesh
27/4/2012

C.I.T ,, UDAIPUR vs HINDUSTAN ZINC LTD. , UDAIPUR

ITA/139/2007ITAT Rajasthan

DINESH MAHESHWARI,CM TOTLA

27/4/2012

C.I.T.UDAIPUR vs HINDUSTAN ZINC LTD.UDAIPUR

ITA/70/2008ITAT Rajasthan
27/4/2012

M/S MEHRU ELECTRICAL AND ENGG PVT LTD vs C I T ALWAR AND OTHERS

ITA/228/2010ITAT Rajasthan
27/4/2012

CIT vs VINAY MITTAL

ITA/1172/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

27/4/2012

COMMISSIONER OF INCOEM TAX vs SAHARA INDIA HOUSING CORPORATION LTD

ITA/847/2010ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

27/4/2012

POLYPLEX CORPORATION LTD

ITA - 1005 / 2011ITAT Delhi
27/4/2012

POLYPLEX CORPORATION LTD

ITA/1005/2011ITAT Delhi
27/4/2012

THE COMMISSIONER OF INCOME TAX vs SAHARA INDIA HOUSING CORPORATION LTD

ITA/740/2009ITAT Delhi
27/4/2012

COMMISSIONER OF INCOME TAX vs CEYLON BISCUITS INDIA (P) LTD

ITA - 284 / 2012ITAT Delhi
27/4/2012

CIT vs VINTRON INFORMATICS LTD

ITA - 283 / 2012ITAT Delhi
27/4/2012

C.I.T. , UDAIPUR vs HINDUSTAN ZINC LTD. , UDAIPUR

ITA/31/2008ITAT Rajasthan

DINESH MAHESHWARI,CM TOTLA

26/4/2012

CIT vs IMPERIAL FASTNERS P LTD

ITA/160/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

25/4/2012

DIRECTOR OF INCOME TAX vs CARGIL FINANCIA SERVICES ASIA PVT LTD

ITA/272/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

24/4/2012

DIRECTOR OF INCOME TAX vs ASIA PVT LTD

ITA/269/2012ITAT Delhi
24/4/2012

DIRECTOR OF INCOME TAX vs CARGILL FINANCIAL SERVICES ASIA PVT LTD

ITA - 269 / 2012ITAT Delhi
24/4/2012

PAL ENTERPRISES

ITA - 233 / 2012ITAT Delhi
24/4/2012

The Commissioner of Income Tax vs M/s Deccan Tobacco Enterprises

ITTA/15/2004ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

The Commissioner of Income Tax vs M/s.Agarwal Rubber Pvt Limited

ITTA/628/2006ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

THE COMMISSIONER OF INCOME TAX vs K.VENKATESWARLU

ITTA/203/2003ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

COMMR.OF INCOME TA II vs M/S INFOTECH ENTERPRISES (P) LTD.

ITTA/212/2003ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

The Commissioner of Income Tax vs M/s. Alkali Metals Limited

ITTA/586/2006ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

The Commissioner of Income Tax, vs M/s.Liala Impex

ITTA/101/2003ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

The Commissioner of Incoem Tax vs M/s GEA Energy Systems (I) Ltd.,

ITTA/279/2003ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

COMMISSIONER OF INCOME TAX V.WADA vs SRI M.KRISHNA MURTHY LIC DEVLP OFFICER

ITTA/27/2002ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

THE COMMISSIONER OF INCOMETAX HYD vs A.VENKATESWARA MURTHY

ITTA/42/2001ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

COMM. OF INCOME TAX GUNTUR vs K.VENKATESWARULU CHIRALA

ITTA/49/2002ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

The Commissioner of Income Tax vs M/s.Globe Organics Ltd

ITTA/585/2006ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012

COMMISSIONER OFINCOME TAX VJA vs U. RAJI REDDY

ITTA/101/2002ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

24/4/2012