The Commissioner of Income Tax vs. M/s.Globe Organics Ltd

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Kettlewell Bullen & Co. Ltd. v. CIT

  53 ITR 261 · 1964 · SC · Read judgment
  57 citing
• Oberoi Hotel Private Limited v. Commissioner of Income Tax

  236 ITR 903 · 1999 · SC · Read judgment
  42 citing
• CIT v. Rai Bahadur Jairam Valji

  35 ITR 148 · 1959 · SC · Read judgment
  41 citing
• P.H. Divecha v. CIT

  48 ITR 222 · 1963 · SC · Read judgment
  33 citing