COMM. OF INCOME TAX GUNTUR vs. K.VENKATESWARULU CHIRALA
ITTA/49/2002HC TelanganaHBHC01030931200224 April 2012Bench: V.ESWARAIAH,K.G.SHANKAR3 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Gemini Cashew Sales Corpn10 citing65 ITR 643 · 1967 · SC
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