Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME TAX DEL vs HLS ASIA LIMITED
ITA - 899 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TULIP STAR HOTELS LTD.
ITA - 444 / 2008ITAT Delhi
CIT vs NHK JAPAN BROADCASTING CORPORATION
ITA - 188 / 2011ITAT Delhi
CIT vs NHK JAPAN BROADCASTING CORPORATION
ITA - 190 / 2011ITAT Delhi
CIT vs NHK JAPAN BROADCASTING CORPORATION
ITA - 189 / 2011ITAT Delhi
CIT vs NHK JAPAN BROADCASTING
ITA - 186 / 2011ITAT Delhi
CIT vs NHK JAPAN BROADCASTING CORPORATION
ITA - 169 / 2011ITAT Delhi
CIT vs NHK JAPAN BROADCASTING CORPORATION
ITA - 164 / 2011ITAT Delhi
CIT vs MANAK SHOES CO PVT LTD
ITA - 1856 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S HLS INDIA LTD.
ITA - 194 / 2005ITAT Delhi
CIT vs CJ INTERNATIONAL HOTELS LTD
ITA - 445 / 2011ITAT Delhi
CIT vs HPL ELECTRIC PVT LTD
ITA - 724 / 2011ITAT Delhi
CIT, CHANDIGARH vs M/S PB. STATE COOPERATIVE HOUSING, CHD.
ITA/643/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs SAHARA INDIA MASS COMMUNICATION
ITA/359/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs CASIO INDIA LTD
ITA/10/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs COSOLIDATED FINVEST AND HOLDING LTD
ITA/6/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs CASIO INDIA LTD
ITA - 10 / 2011ITAT Delhi
THE COMMR. OF INCOME TAX vs INDERJIT MEHTA
ITA/431/2006ITAT Punjab & Haryana
M/S BASSI TUBES PVT. LTD. vs CIT-I, CHANDIGARH
ITA/751/2010ITAT Punjab & Haryana
C I T vs P S E B
ITA/293/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DEL vs MODI STONE LTD.
ITA/1203/2006ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DEL vs M/S MODI STONE LTD.
ITA/955/2006ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs INTERDRIL ASIA LTD
ITA - 717 / 2011ITAT Delhi
INCOME TAX OFFICER, JIND vs M/S. MANGAT RAM NORATA RAM NARWANA
Crl.A. No.-000008-000008 - 2005ITAT SC
INCOME TAX OFFICER, JIND vs M/S. MANGAT RAM NORATA RAM NARWANA
Crl.A. No.-000008-000008 - 2005ITAT HARJIT SINGH BEDI
CHANDRAMAULI KR. PRASAD
THE COMMISSIONER OF IT vs M/S BHUPINDERA FLOUR MILLS PVT LTD
ITA/563/2005ITAT Punjab & Haryana
C I T vs M/S PANCHVATI MOTORS P LTD.
ITA/292/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs NATIONAL AGRICULTURAL CO-OP. MARKETING FEDERATION OF INDIA LTD.
ITA/839/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX, LUDHIANA vs M/S S.S.R.D. SOMANY SIKSHAN SANSTHAN,
ITA/775/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S GLEN APPLIANCES PVT. LTD
ITA/858/2010ITAT Punjab & Haryana
