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COMMISSIONER OF INCOME TAX DELHI VI vs TULIP STAR HOTELS LTD. | BharatTax

Home/COMMISSIONER OF INCOME TAX DELHI VI vs. TULIP STAR HOTELS LTD.

COMMISSIONER OF INCOME TAX DELHI VI vs. TULIP STAR HOTELS LTD.

ITA - 444 / 2008HC Delhi11 May 201120 pages

For Petitioner: U.A. RANA

No AI summary yet for this case.

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB

2011:DHC:14024-DB