Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
COMMISSIONER OF INCOME TAX vs NARAIN JEWELS INTERNATIONAL
ITA - 966 / 2010ITAT Delhi
CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH
ITA/275/2010ITAT Punjab & Haryana
M/A ANDRITZ HYDRO PVT. LTD. vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN FBD
ITA/265/2010ITAT Punjab & Haryana
M/S SUNRISE STOCK SERVICES ( P) LTD. vs COMMISSIONER OF INCOME TAX (APPEALS)-II LUDHIANA
ITA/266/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI VI vs UNOCAL BHARAT SERVICES P.LTD.
ITA-551/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs ASIA GREENS LTD
ITA - 969 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIVID BUILDERS PVT LTD
ITA - 958 / 2010ITAT Delhi
CIT KARNAL vs MARKET COMMITTEE, ASSANDH
ITA/253/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs AJAY INDUSTRIAL CORPORATION
ITA - 961 / 2010ITAT Delhi
CIT KARNAL vs MARKET COMMITTEE, JUNDLA
ITA/238/2010ITAT Punjab & Haryana
CIT KARNAL vs M/S RAJ OVERSEAS
ITA/225/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs ,M/S TINY TOTS EDUCATION SOCIETY
ITA/93/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs INDOMAG STEEL TECHNOLOGY LTD.
ITA/446/2008ITAT Delhi
TAX (EXEMPTION) vs ACME EDUCATIONAL SOCIETY
ITA/888/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HPL SOCOMEC PVT LTD
ITA - 952 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX IV vs IRCON INTERNATIONAL LTD.
ITA - 950 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs GRAPECITY INDIA P. LTD.
ITA - 947 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HB STOCKHOLDING LTD
ITA - 945 / 2010ITAT Delhi
CIT, KARNAL vs M/S S.M.OVERSEAS PVT. LTD.
ITA/556/2009ITAT Punjab & Haryana
INCOME TAX-IV vs GIVO LTD
ITA/941/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs GIVO LTD
ITA - 941 / 2010ITAT Delhi
RITZ THEATER vs INCOME TAX OFFICER
ITA - 984 / 2010ITAT Delhi
RITZ THEATER vs INCOME TAX OFFICER
ITA - 982 / 2010ITAT Delhi
RITZ THEATER vs INCOME TAX OFFICER
ITA - 981 / 2010ITAT Delhi
RITZ THEATER vs INCOME TAX OFFICER
ITA - 980 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHRAVAN TALWAR
ITA - 935 / 2010ITAT Delhi
CIT-I LUDHIANA vs M/S AMIRO INTERNATIONAL
ITA/86/2010ITAT Punjab & Haryana
PERNOD RICARD INDIA(P) LTD. vs COMMR.OF CUSTOMS, ICD TUGHLAKABAD
C.A. No.-005840-005840 - 2008ITAT SC
INCOME TAX-III vs SAROJ METAL WORK PVT. LTD.
ITA/97/2010ITAT Delhi
MULTIPLEX TRADING & INDUSTRIAL CO. LTD. vs INCOME TAX OFFICER
ITA/762/2010ITAT Delhi