RITZ THEATER vs. INCOME TAX OFFICER
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 981/2010 . RITZ THEATER ..... Appellant Through: Mr. Kaanan Kapur, Advocate. . versus . INCOME TAX OFFICER ..... Respondent Through: Ms. Sonia Mathur, Advocate with Mr. Sushil K. Dubey and Mr. Rajat Soni, Advocates. . . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 26.07.2010 . CM No. 12975/2010 (exemption) Allowed, subject to all just exceptions. Accordingly, application stands disposed of. ITA 981/2010 . Heard Mr. Kaanan Kapur, learned counsel for appellant and Ms. Sonia Mathur, learned counsel for revenue in part. List the matter for further arguments on 10th August, 2010. . . CHIEF JUSTICE . . MANMOHAN, J JULY 26, 2010 js . 52 $
Recent GST High Court judgments
Search GST case law →- Dillip Kumar Behera vs. The Assistant Commissioner Of State Tax, Mayurbhanj CircleOrissa · 15 Oct 2026
- Tvl.Dev Construction vs. The Proper OfficerMadras · 15 Oct 2026
- Abbal Dass Arya vs. Commissioner State Goods And Services Tax CommissionerUttarakhand · 15 Oct 2026
- M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors.Calcutta · 15 Oct 2026
- J M Mhatre Infra PVT. LTD Thr. Authorized Chetan J. Mhatre vs. Union Of INDIA Thr. Secretary Dept. Of Revenue Ministry Of Finance And OrsBombay · 14 Oct 2026