COMMISSIONER OF INCOME TAX vs. NARAIN JEWELS INTERNATIONAL

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ITA - 966 / 2010HC Delhi30 July 20101 pages
For Petitioner: SANJEEV SABHARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI 3. ITA 966/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mrs. P.L. Bansal, Adv. . versus . NARAIN JEWELS INTERNATIONAL ..... Respondent Through: None . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 30.07.2010 CM 12865/2010 . Allowed, subject to all just exceptions. CM 12866/2010 This is an application for delay in re-filing the appeal. Heard learned counsel for the appellant. Regard being had to the averments made in the application, delay in re-filing the appeal is condoned. The application stands disposed of. ITA 966/2010 . . Let this matter be linked with ITA No. 243/2010 and be listed on 01.10.2010. CHIEF JUSTICE . . MANMOHAN, J JULY 30, 2010/pk

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