RITZ THEATER vs. INCOME TAX OFFICER
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 984/2010 . RITZ THEATER ..... Appellant Through: Mr. Kaanan Kapur, Advocate. . versus . INCOME TAX OFFICER ..... Respondent Through: Ms. Sonia Mathur, Advocate with Mr. Sushil K. Dubey and Mr. Rajat Soni, Advocates. . . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R . . 26.07.2010 . CM No. 13027/2010 (exemption) Allowed, subject to all just exceptions. Accordingly, application stands disposed of. ITA 984/2010 . Heard Mr. Kaanan Kapur, learned counsel for appellant and Ms. Sonia Mathur, learned counsel for revenue in part. List the matter for further arguments on 10th August, 2010. . . CHIEF JUSTICE . . MANMOHAN, J JULY 26, 2010 js 31 $
Recent GST High Court judgments
Search GST case law →- Tvl. Jeyarani Shopping Centre vs. The Deputy State Tax Officer -1/The Deputy Commercial Tax OfficerMadras · 14 Oct 2026
- Rohan Tanna vs. Directorate General Of Goods And Services Tax IntelligenceChhattisgarh · 14 Oct 2026
- Dipak Saikia vs. The Union Of INDIA And 4 OrsGauhati · 14 Oct 2026
- Saraswati Phukan vs. The Union Of INDIA And 4 OrsGauhati · 14 Oct 2026
- Sanjay Maheshwari vs. Union Of INDIA & Ors.Delhi · 14 Oct 2026