Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,627 total)
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE & ORS. ETC. vs M/S. TARPAULIN INTERNATIONAL & ORS. ETC.
CIVIL APPEAL No. 5341/2005ITAT SC
2 Judges
COMMNR.OF CENTRAL EXCISE, CHENNAI-II vs M/S. TARPAULIN INTERNATIONAL
C.A. No.-005341-005341 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs VXL TECHNOLOGIES LTD
ITA - 1015 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAY BAN SUN OPTICS INDIA LTD
ITA - 1009 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARAMOUNT COMMUNICTIONS LTD.
ITA/287/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs RICE INDIA EXPORTS LTD
ITA/924/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs RICE INDIA EXPORTS PVT LTD
ITA/999/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs RS CAPITAL SERVICES LTD
ITA - 1019 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ISCON GLOBAL PVT LTD
ITA - 993 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ISCON GLOBAL PVT LTD
ITA - 992 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIRENDER KUMAR BJAJ
ITA - 990 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX , KARNAL vs MARKET COMMITTEE, BAPOLI
ITA/285/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs PUNJAB STATE CO.COP SUPPLIES & MKT. FED. LTD.
ITA/281/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX,PANCHKULA vs DAVENDER PARSHAD JAIN.HISAR
ITA/213/2001ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
C.I.T. JDR. vs M/S KASINKA TRADEINGS.
ITR/49/1996ITAT Punjab & Haryana
CIT CHANDIGARH vs M/S PB,. STATE SPORTS COUNCIL
ITA/289/2010ITAT Punjab & Haryana
PUNJAB ALKALIES & CHEMICALS LTD. vs C.I.T.
ITA/297/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S DEEPAK IRON AND STEEL ROLLING MILLS
ITA/86/2003ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs DWARKADHISH INVESTMENT PVT LTD
ITA/911/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs DHAWAN JEWELLERS PVT LTD
ITA/904/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs DWARKADHISH CAPITAL PVT LTD
ITA/913/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs LAL SONS ENTERPRISES
ITA - 1060 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HCL COMNET LTD
ITA - 973 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VINTAGE CREDIT & LEASING PVT LTD
ITA - 972 / 2010ITAT Delhi
ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T
ITA - 970 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX V vs RANBAXY LABORATORIES LTD.
ITA - 967 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NARAIN JEWELS INTERNATIONAL
ITA - 966 / 2010ITAT Delhi
CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH
ITA/275/2010ITAT Punjab & Haryana
M/A ANDRITZ HYDRO PVT. LTD. vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN FBD
ITA/265/2010ITAT Punjab & Haryana
M/S SUNRISE STOCK SERVICES ( P) LTD. vs COMMISSIONER OF INCOME TAX (APPEALS)-II LUDHIANA
ITA/266/2010ITAT Punjab & Haryana