COMMISSIONER OF INCOME TAX vs. RAY BAN SUN OPTICS INDIA LTD
ITA - 1009 / 2010HC Delhi03 August 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1009/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms.Rashmi Chopra, Adv. . versus . . RAY BAN SUN OPTICS INDIA LTD ..... Respondent Through: Nemo . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 03.08.2010 . Heard Ms.Rashmi Chopra, the learned counsel for the revenue. It is very fairly submitted by her that the proposed question which has been raised in the appeal is already covered by the decision dated 12.02.2005 rendered in ITA No.698/2009. In view of the aforesaid submission, appeal stands dismissed in limine. . . . CHIEF JUSTICE . . . . MANMOHAN, J AUGUST 03, 2010 vg . $ 15
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