COMMISSIONER OF INCOME TAX vs. VINTAGE CREDIT & LEASING PVT LTD

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ITA - 972 / 2010HC Delhi30 July 20101 pages
For Petitioner: SANJEEV SABHARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI 9. ITA 972/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Sanjeev Sabharwal, Adv. . versus . VINTAGE CREDIT and LEASING PVT LTD ..... Respondent Through: None . CORAM: HON'BLE THE CHIEF JUSTICE . . HON'BLE MR. JUSTICE MANMOHAN . O R D E R 30.07.2010 . Heard Mr. Sabharwal, learned counsel for the revenue. Learned counsel fairly submitted that the question that arises for consideration in this appeal is covered by the decision of this Court in ITA No. 569/2010 decided on 10/5/2010. In view of the aforesaid, the present appeal, being sans merit, stands dismissed in limine. . CHIEF JUSTICE . . . MANMOHAN, J JULY 30, 2010 pk

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