Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,607 total)
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 235 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 258 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 236 / 2008ITAT Delhi
CIT vs SMS DEMAG PVT LTD
ITA - 1075 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX JALANDHAR-II vs M/S SULTANPUR LODHI PRIMARY COOP.
ITA/323/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. CENTRAL, JAIPUR vs ASHOK KUMAR GAVADIA
ITA/82/2010ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs PAWAN KUMAR GAVADIA
ITA/83/2010ITAT Rajasthan
M/S V.K.TIMBER PVT. LTD. vs COMMISSIONER INCOME TAX(APPEALS), KARNAL AND ANR.
ITA/321/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHIANA vs G.L.BASSI
ITA/130/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHIANA vs GIRDHARI LAL BASSI
ITA/129/2005ITAT Punjab & Haryana
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE & ORS. ETC. vs M/S. TARPAULIN INTERNATIONAL & ORS. ETC.
CIVIL APPEAL No. 5341/2005ITAT SC
2 Judges
COMMNR.OF CENTRAL EXCISE, CHENNAI-II vs M/S. TARPAULIN INTERNATIONAL
C.A. No.-005341-005341 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs VXL TECHNOLOGIES LTD
ITA - 1015 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAY BAN SUN OPTICS INDIA LTD
ITA - 1009 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARAMOUNT COMMUNICTIONS LTD.
ITA/287/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs RICE INDIA EXPORTS LTD
ITA/924/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs RICE INDIA EXPORTS PVT LTD
ITA/999/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs RS CAPITAL SERVICES LTD
ITA - 1019 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ISCON GLOBAL PVT LTD
ITA - 993 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ISCON GLOBAL PVT LTD
ITA - 992 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIRENDER KUMAR BJAJ
ITA - 990 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX , KARNAL vs MARKET COMMITTEE, BAPOLI
ITA/285/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs PUNJAB STATE CO.COP SUPPLIES & MKT. FED. LTD.
ITA/281/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX,PANCHKULA vs DAVENDER PARSHAD JAIN.HISAR
ITA/213/2001ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
C.I.T. JDR. vs M/S KASINKA TRADEINGS.
ITR/49/1996ITAT Punjab & Haryana
CIT CHANDIGARH vs M/S PB,. STATE SPORTS COUNCIL
ITA/289/2010ITAT Punjab & Haryana
PUNJAB ALKALIES & CHEMICALS LTD. vs C.I.T.
ITA/297/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S DEEPAK IRON AND STEEL ROLLING MILLS
ITA/86/2003ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs DWARKADHISH INVESTMENT PVT LTD
ITA/911/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs DHAWAN JEWELLERS PVT LTD
ITA/904/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN