RITZ THEATER vs. INCOME TAX OFFICER

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 982/2010 . . . RITZ THEATER ..... Appellant Through: Mr. Kaanan Kapur, Advocate. . . versus . INCOME TAX OFFICER ..... Respondent Through: Ms. Sonia Mathur, Advocate with Mr. Sushil K. Dubey and Mr. Rajat Soni, Advocates. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 26.07.2010 . CM No. 12983/2010 (exemption) Allowed, subject to all just exceptions. Accordingly, application stands disposed of. ITA 982/2010 . Heard Mr. Kaanan Kapur, learned counsel for appellant and Ms. Sonia Mathur, learned counsel for revenue in part. List the matter for further arguments on 10th August, 2010. . CHIEF JUSTICE . . MANMOHAN, J JULY 26, 2010 js . 69 $