Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

COMMISSIONER OF INCOME TAX vs ASIAN TECHNOCRATES P.LTD.

ITA - 931 / 2010ITAT Delhi
26/7/2010

COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD

ITA - 903 / 2010ITAT Delhi
23/7/2010

COMMISSIONER OF INCOME TAX vs M/S MUKUL INTERNATIONAL LTD

ITA - 901 / 2010ITAT Delhi
23/7/2010

INDUSTRIAL CABLE INDIA LTD. vs C.I.T. PATIALA

ITR/91/1996ITAT Punjab & Haryana

MR. JUSTICE ALOK SINGH,MR. JUSTICE ADARSH KUMAR GOEL

23/7/2010

CIT-II LUDHIANA vs M/S HERO CYCLES LTD.

ITA/157/2010ITAT Punjab & Haryana
23/7/2010

COMMISSIONER OF INCOME TAX vs DELHI STATE CIVIL SUPPLIERS CORP LTD

ITA - 909 / 2010ITAT Delhi
23/7/2010

COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD

ITA - 940 / 2010ITAT Delhi
22/7/2010

COMMISSIONER OF INCOME TAX vs RAJDHANI FLOOR MILLS LTD

ITA - 922 / 2010ITAT Delhi
22/7/2010

COMMISSIONER OF INCOME TAX LDH vs SH ARUN KAPOOR

ITA/149/2003ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

22/7/2010

SUBHASH VERMA vs COMMISSIONER OF INCOME TAX FARIDABAD

ITA/175/2010ITAT Punjab & Haryana
22/7/2010

SUBHASH VERMA vs COMMISSIONER OF INCOME TAX

ITA/174/2010ITAT Punjab & Haryana
22/7/2010

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs HCL TECNHOLOGIES LTD.

ITA - 33 / 2008ITAT Delhi
22/7/2010

THE COMMISSIONER OF INCOME TAX CENTRAL vs NATASHA SINGH

ITA/745/2009ITAT Delhi
22/7/2010

COMMISSIONER OF INCOME TAX vs EICHER LIMITED

ITA/958/2008ITAT Delhi
22/7/2010

INCOME TAX-XIII vs RESEARCH

ITA/917/2010ITAT Delhi
22/7/2010

CIT-III, LUDHIANA vs SONIA DHILLON

ITA/209/2010ITAT Punjab & Haryana
21/7/2010

COMMISSIONER OF INCOME TAX vs M/S ARIHANT IND LTD

ITA/100/2004ITAT Punjab & Haryana
21/7/2010

VARINDER KUMAR vs CIT CHANDIGARH

ITA/88/2010ITAT Punjab & Haryana
21/7/2010

M/S AGGARWAL CONSTRUCTION CO. vs CIT LUDHIANA

ITA/90/2010ITAT Punjab & Haryana
21/7/2010

BACHITTAR SINGH vs CIT KURUKSHETRA AND ANR.

ITA/220/2010ITAT Punjab & Haryana
21/7/2010

RAJAT BANSAL vs COMMISSIONER OF INCOME TAX, LUDHIANA AND ANR.

ITA/213/2010ITAT Punjab & Haryana
21/7/2010

M/S PADAM CONSTRUCTION CO. vs THE ASSTT. COMMISSIONER

ITA/13/2001ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

20/7/2010

CIT JALANDHAR vs M/S NORTHERN CARRIERS P. LTD.

ITA/632/2009ITAT Punjab & Haryana
20/7/2010

COMM. OF INCOME TAX ROHTAK vs M/S ATLAS CYCLE IND. LTD SONEPAT

ITA/163/2002ITAT Punjab & Haryana
20/7/2010

COMMISSIONER OF INCOME TAX vs M/S ATLAS CYCLE INDUSTRIES LTD

ITA/208/2004ITAT Punjab & Haryana
20/7/2010

JACOB EXPORT HOUSE vs CIT. AAYAKAR BHAWAN, RISHI NAGR. LUDHIANA

ITA/851/2008ITAT Punjab & Haryana
20/7/2010

COMMISSIONER OF INCOME TAX vs NATIONAL HARDWAR STORE

ITA/43/2002ITAT Punjab & Haryana
20/7/2010

CIT-II, LUDHIANA vs M/S V.M. SPINNING MILLS

ITA/670/2009ITAT Punjab & Haryana
20/7/2010

THE COMMISSIONER INCOME TAX vs M/S ATLAS CYCLE INDUSTRIES LTD

ITA/115/2004ITAT Punjab & Haryana
20/7/2010

COMMISSIONER OF INCOME TAX vs M/S ATLAS CYCLE INDUS

ITA/91/2002ITAT Punjab & Haryana
20/7/2010