COMMISSIONER OF INCOME TAX vs. RAJDHANI FLOOR MILLS LTD
ITA - 922 / 2010HC Delhi22 July 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI 9. ITA 922/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through: Ms. Rashmi Chopra, Adv. . versus . RAJDHANI FLOOR MILLS LTD ..... Respondent Through: Mr. R.P. Garg, Adv. . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 22.07.2010 CM 12321/2010 . Allowed, subject to all just exceptions. ITA 922/2010 . . Let this appeal be linked with ITA No. 166/2010 and be listed on 26th July, 2010. . CHIEF JUSTICE . . . MANMOHAN, J JULY 22, 2010 pk
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