Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,487 total)

CIT-I, LUDHIANA vs M/S PARVEEN FABRICS PVT. LTD.

ITA/379/2010ITAT Punjab & Haryana
25/8/2010

JOGINDER PAUL vs CIT AAYAKAR BHAGWAN RISHI NAGAR

ITA/342/2004ITAT Punjab & Haryana
25/8/2010

COMMISSIONER OF INCOME TAX vs M/S JAY RAPID ROLLER LTD.

ITA/1107/2006ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

25/8/2010

RITZ THEATER vs INCOME TAX OFFICER

ITA/978/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

25/8/2010

THE COMMISSIONER OF INCOME TAX vs SHRI KARAMBIR SINGH

ITA/283/2006ITAT Punjab & Haryana
24/8/2010

COMMISSIONER OF INCOME-TAX vs RILTA MECHANICAL WORKS

ITA/5/2001ITAT Punjab & Haryana
23/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS

ITA - 1208 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS

ITA - 1207 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1203 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1202 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1201 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS LTD

ITA - 1200 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1199 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1197 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1196 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs VIJAY DIXIT

ITA - 1194 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SHREE BHOMIKA INTERNATIONAL LTD

ITA - 1193 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS LTD

ITA - 1188 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs STANCHART IMPEX LTD

ITA - 1184 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS LTD

ITA - 1182 / 2010ITAT Delhi
20/8/2010

SOHAN SINGH vs CIT JALANDHAR AND ANR.

ITA/354/2010ITAT Punjab & Haryana
20/8/2010

AJMERA HOUSING CORPORATION & ANR. ETC. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 6827/2010ITAT SC

2 Judges

20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA/1192/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

COMMISSIONER OF INCOME TAX vs BAJRANG LAL BANSAL

ITA/182/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA/1191/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

AJMERA HNG.CORP.& ANR.ETC.ETC. vs COMMISSIONER OF INCOME TAX

C.A. No.-006827-006848 - 2010ITAT SC
20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA - 1192 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA - 1191 / 2010ITAT Delhi
20/8/2010

DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX

ITA/481/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

19/8/2010

COMMISSIONER OF INCOME TAX vs ASHOK KUMAR GUPTA

ITA - 1176 / 2010ITAT Delhi
19/8/2010