Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,607 total)

INCOME TAX vs SMT. MOTIA RANI BHATIA

ITA/1418/2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs PVT. LTD

ITA/1364/2010ITAT Delhi
14/9/2010

THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR

ITA/1362/2010ITAT Delhi
14/9/2010

THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR

ITA/1363/2010ITAT Delhi
14/9/2010

CIT vs PREM CHAND GARG

ITA - 1416 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR

ITA - 1363 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR

ITA - 1362 / 2010ITAT Delhi
14/9/2010

CIT vs VRM GLOBAL INFRASTRUCTURE PVT LTD

ITA - 1364 / 2010ITAT Delhi
14/9/2010

COMMISSIONER OF INCOME TAX vs DLF LTD. (EARLIER DLF UNIVERSAL LTD.)

ITA - 431 / 2010ITAT Delhi
13/9/2010

COMMISSIONER OF INCOME TAX vs YK JEWELLERS PVT LTD

ITA - 1356 / 2010ITAT Delhi
13/9/2010

COMMISSIONER OF INCOME TAX vs BASTI SUGAR MILLS CO LTD

ITA - 1351 / 2010ITAT Delhi
13/9/2010

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S DESIGNER JALANDHAR CANTT

ITA/424/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

13/9/2010

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S DESIGNER JALANDHAR CANTT

ITA/423/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

13/9/2010

CIT, LUDHIANA vs M/S TIPSON CYCLES PVT. LTD.

ITA/434/2010ITAT Punjab & Haryana
13/9/2010

CIT, HISAR vs MARKET COMMITTEE, DHARSUL

ITA/432/2010ITAT Punjab & Haryana
13/9/2010

CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH

ITA/435/2010ITAT Punjab & Haryana
13/9/2010

MANJINDER SINGH KANGA vs CIT AND ANR.

ITA/421/2010ITAT Punjab & Haryana
13/9/2010

COMMISSIONER OF INCOME TAX DELHI II vs KARL STROZ ENDOSCOPY INDIA P. LTD.

ITA/13/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

13/9/2010

CIT vs AGRICULTURAL PRODUCE MARKETING COMMITTEE

ITA/1163/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

13/9/2010

COMMISSIONER OF INCOME TAX -IV NEW DELHI vs M/S DHARAMPAL PREMCHAND LTD

ITA/912/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

13/9/2010

CIT vs AGRICULTURAL PRODUCE MARKETING COMMITTEE

ITA - 1163 / 2010ITAT Delhi
13/9/2010

HACIENDA FARMS PVT. LTD vs INCOME TAX

ITA/1269/2010ITAT Delhi
13/9/2010

THE COMMISSIONER OF INCOME TAX vs M.G. MOTORS

ITA/1355/2010ITAT Delhi
13/9/2010

CIT vs MG MOTORS

ITA - 1355 / 2010ITAT Delhi
13/9/2010

COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD

ITA - 1337 / 2010ITAT Delhi
10/9/2010

COMMISSIONER OF INCOME TAX vs BHUSHAN STEELS LTD

ITA - 1332 / 2010ITAT Delhi
10/9/2010

COMMISSIONER OF INCOME TAX, CH vs M/S.PUNJAB AGRO INDS.CORPN.LTD

ITR/192/1999ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

10/9/2010

COMMISSIONER OF INCOME TAX LDH vs SH SUBHASH KUMAR JAIN

ITA/225/2003ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

10/9/2010

M/S.POOJA CONSTRUCTION CO. vs THE COMMISSIONER OF INCOME TAX

ITR/166/1999ITAT Punjab & Haryana
10/9/2010

CIT LUDHIANA vs RAJA MOTEL & HOTALS INDIA P.LT

ITR/9/2000ITAT Punjab & Haryana
10/9/2010