Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,627 total)

M/S FRIENDS CASTINGS (P) LTD. vs CIT, AAYAKAR BHAWAN, JALANDHAR.

ITA/456/2010ITAT Punjab & Haryana
20/9/2010

ABZONY SAFETY GLASS LTD. vs COMMISSIONER OF INCOME TAX

ITA/449/2010ITAT Punjab & Haryana
20/9/2010

THE INDURE LTD. AND ANOTHER vs COMMERCIAL TAX OFFICER AND ORS.

CIVIL APPEAL No. 1123/2003ITAT SC

2 Judges

20/9/2010

INDURE LTD. vs COMMERCIAL TAX OFFICER

C.A. No.-001123-001123 - 2003ITAT SC

DALVEER BHANDARI DEEPAK VERMA

20/9/2010

COMMISSIONER OF INCOME TAX DEL vs M.M.T.C. LTD.

ITA/651/2006ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

20/9/2010

CIT vs MOORTI DEVI

ITA/979/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/9/2010

INCOME TAX vs ENGINEERS INDIA LTD

ITA/276/2010ITAT Delhi
20/9/2010

COMMISSIONER OF INCOME TAX vs CO. (REGD)

ITA/1417/2010ITAT Delhi
20/9/2010

INCOME TAX vs PVT. LTD

ITA/277/2010ITAT Delhi
20/9/2010

THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.O.E.N. INDIA LTD., VYTTILA, KOCHI

ITA/206/2010ITAT Kerala

HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

17/9/2010

SOUTH DELHI APARTMENTS PVT LTD. vs COMMISSIONER OF INCOME TAX

ITA/1168/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

17/9/2010

INCOME TAX vs SERVICES

ITA/1399/2010ITAT Delhi
17/9/2010

INCOME TAX vs SERVICES PVT. LTD

ITA/1398/2010ITAT Delhi
17/9/2010

INCOME TAX vs INDUSTRIES LTD

ITA/1400/2010ITAT Delhi
17/9/2010

THE COMMISSIONER OF INCOME TAX vs INSILCO LTD

ITA/1404/2010ITAT Delhi
17/9/2010

COMMISSIONER OF INCOME TAX vs INSILCO LTD

ITA - 1404 / 2010ITAT Delhi
17/9/2010

COMMISSIONER OF INCOME TAX vs FLAWLESS HOLDING & INDUSTRIES LTD

ITA - 1400 / 2010ITAT Delhi
17/9/2010

COMMISSIONER OF INCOME TAX vs EPICUREAN HOSPITALITY SERVICES PVT LTD

ITA - 1399 / 2010ITAT Delhi
17/9/2010

THE COMMISSIONER OF INCOME TAX vs WHIRLPOOL OF INDIA LTD.

ITA - 1384 / 2010ITAT Delhi
16/9/2010

COMMISSIONER OF INCOME TAX vs JAIN MOTORS FINANCE LEASING PVT LTD

ITA - 1379 / 2010ITAT Delhi
16/9/2010

HARANA WAREHOUSING CORP. vs D. COMMR. OF INCOME TAX,

ITA/258/2005ITAT Punjab & Haryana
16/9/2010

ASHOK LALWANI vs INCOME TAX OFFICER

ITA - 947 / 2009ITAT Delhi
16/9/2010

INCOME TAX vs IRIS COMPUTERS LTD

ITA/1380/2010ITAT Delhi
16/9/2010

INCOME TAX vs MERITON TOWERS PVT. LTD

ITA/1381/2010ITAT Delhi
16/9/2010

COMMISSIONER OF INCOME TAX vs IRIS COMPUTERS LTD

ITA - 1380 / 2010ITAT Delhi
16/9/2010

COMMISSIONER OF INCOME TAX vs MERITON TOWERS PVT LTD

ITA - 1381 / 2010ITAT Delhi
16/9/2010

COMMISSIONER OF INCOME TAX FARIDABAD vs M/S P.R. PACKAGING LTD.

ITA/445/2010ITAT Punjab & Haryana
15/9/2010

ARUN UMMAT vs COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA/397/2010ITAT Punjab & Haryana
15/9/2010

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S. METROLLA IRON & STRIPS CO. LTD.,

ITA/132/2010ITAT Kerala
15/9/2010

COMMISSIONER OF INCOME TAX vs LATE SHRI SHIV NARAIN AGGARWAL

ITA - 1370 / 2010ITAT Delhi
14/9/2010