Recent Judgments

DIRECTOR OF INCOME TAX (EXEMPTIONS)

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

DIRECTOR OF INCOME TAX (EXEMPTIONS)

DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE

DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE

CIT vs VIRGO MARKETING P LTD

COMMISSIONER OF INCOME TAX vs ROHIT ANAND & SONS HUF

COMMISSIONER OF INCOME TAX vs CG ACTARIS ELECTRICITY MANAGEMENT PVT LTD

THE COMMISSIONER OF INCOME TAX vs M/S.BHANDARI SILK STORE, JALAN

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S SANGRUR VANASPATI MILLS LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. PATIALA vs M/S MOUNT SHIVALIK BREWERIES LTD.

B.RAVEENDRAN PILLAI, SREEVALSAM vs THE COMMR. OF INCOMETAX

COMMISSIONER OF INCOME TAX V CENTRAL REVENUE BUILDING vs PEPORT SYSTMES TSI INDIA LTD.

COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD

COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD

THE COMMISSIONER OF INCOME TAX-V vs PEROT SYSTEMS TSI (INDIA) LTD

CIT vs TCL PROPERTIES P LTD

THE COMMISSIONER OF INCOME TAX COCHIN vs M/S. UNITED CATALYSTS INDIA LTD. EDAYAR

COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S. JASS ROLLER FLOUR MILLS PVT. LTD.

M/S BANSAL WIRE PRODUCTS,LUDHI vs C.I.T., LUDHIANA

C.I.T. ROHTAK vs HRY. SEEDS DEVELOPMENT CORP.

M/S PUDA, MOHALI vs CIT, CHANDIGARH

DIRECTOR OF INCOME TAX vs SNC-LAVALIN INTERNATIONAL INC.

DIRECTOR OF INCOMET AX vs SNC-LAVALIN INTERNATIONAL INC.

L.M.L. LTD. vs COMMNR. OF CUSTOMS

COMMISSIONER OF INCOME TAX vs INDERPAL CHAWLA

CIT vs INDERPAL CHAWLA

COMMISSIONER OF INCOME TAX vs JAKSON ENGINEERING LTD

COMMISSIONER OF INCOME TAX vs MARKET COMMITTEE

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT-I CHANDIGARH vs M/S PUNJAB STATE WAREHOUSING CORP. CHANDIGARH