Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD
ITA - 1483 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD
ITA - 1482 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSURTIUM LTD
ITA - 1481 / 2010ITAT Delhi
JASBIR SINGH vs COMMISSIONER OF INCOME TAX
ITA/115/2003ITAT Punjab & Haryana
SUNDER CHHABRA vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/461/2010ITAT Punjab & Haryana
CIT-II vs M/S ASSAM TEA HOUSE
ITA/32/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M. S. BINDRA & SONS P. LTD
ITA/1479/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs MANOR HOTELS PVT. LTD
ITA/1477/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT. LTD
ITA/1471/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT LTD
ITA - 1471 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1523/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1522/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1521/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1520/2010ITAT Delhi
CIT vs ANIL KUMAR BATRA
ITA - 1523 / 2010ITAT Delhi
CIT vs ANIL KUMAR BATRA
ITA - 1522 / 2010ITAT Delhi
CIT vs ANIL KUMAR BATRA
ITA - 1521 / 2010ITAT Delhi
CIT vs ANIL KUMAR BATRA
ITA - 1520 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DISCIPLESHIP CENTRE
ITA - 1467 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX JALANDHAR-I vs M/S BROADWAYS OVERSEAS LTD.
ITA/466/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
CIT-I, LUDHIANA vs M/S VALLABH YARNS (P) LTD.
ITA/468/2010ITAT Punjab & Haryana
C.I.T.UDAIPUR vs MAHESH KUMAR
ITA/70/2010ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs M/S. NEW AGE INFOSYS PVT. LTD
ITA/1469/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs MEDSAVE HEALTHCARE LIMITED
ITA/1460/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAJEDEV SINGH & CO.
ITA - 1459 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NEW AGE INFOSYS PVT LTD
ITA - 1469 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs OIL INDUSTRY DEVELOPMENT BOARD
ITA - 1447 / 2010ITAT Delhi
HARYANA FINANCIAL CORPORATION vs THE COMMISSIONER OF INCOME TAX,HARYANA
ITR/12/2002ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S INDUSTRIAL CABLES (INDIA) LTD.RAJP.
ITR/170/1989ITAT Punjab & Haryana
COMMR.OF CENTRAL EXCISE, VISAKHAPATNAM vs M/S.NCC BLUE WATER PRODUCTS LTD
C.A. No.-004608-004609 - 2005ITAT SC